High Courts08 May 1931
Haidar Ali Khondkar Vs Muhammad Shajiuddin Kazi and Others
Calcutta High Court · AIR 1932 Cal 34
Transfer of Property Act, 1882 — Section 67(d), 85
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 58,827 of 61,517
High Courts08 May 1931
Munshi Singh Vs Bansropan Chamar
Patna High Court · AIR 1933 Patna 134
Limitation Act, 1963 — Section 5Presidency Small Cause Courts Act, 1882 — Section 17
Privy Council08 May 1931
Chhatra Kumari Devi Vs Mohan Bikram Shah and others
Privy Council · (1931) AIR(PC) 196
High Courts08 May 1931Dismissed
Jones, A.E. Vs Ram Charan and Another
Allahabad High Court · AIR 1931 All 700
High Courts07 May 1931Dismissed
Hazari Tewari Vs Mt. Maktula Chaubain and Another
Allahabad High Court · (1931) 05 AHC CK 0020
High Courts07 May 1931Allowed
Abdul Wahid Vs Tribhawan Das and Others
Allahabad High Court · AIR 1931 All 756 : (1931) ILR (All) 959
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts07 May 1931
Ramji Bodh Shukul and Another Vs Mt. Mantorna
Allahabad High Court · AIR 1932 All 82
High Courts06 May 1931
Bhondar Vs Emperor
Calcutta High Court · AIR 1931 Cal 601
Criminal Procedure Code, 1898 (CrPC) — Section 51Prisons Act, 1894 — Section 24
High Courts06 May 1931Allowed
B. Ram Karan, Singh (dead) and Others Vs Nakchhad Ahir and Others
Allahabad High Court · (1931) 05 AHC CK 0023
High Courts06 May 1931Dismissed
Satya Nidhan Banerji Vs Md. Hazabbur Ali Khan
Allahabad High Court · (1931) 05 AHC CK 0022
High Courts06 May 1931Allowed
In Re: The U.P. Oil Mills, Co. Ltd. in liquidation
Allahabad High Court · AIR 1931 All 701
Companies Act, 1956 — Section 160, 184
High Courts05 May 1931
Biseswar Chaudhuri Vs Kanhai Singh
Patna High Court · AIR 1932 Patna 129
Provincial Insolvency Act, 1920 — Section 4, 53
High Courts05 May 1931
Rasdhari Lal and Others Vs Nand Lal Mahton
Patna High Court · 148 Ind. Cas. 444
Bengal Tenancy Act, 1885 — Section 103B
High Courts05 May 1931Allowed
Bohra Raghubar Dayal Vs Emperor
Allahabad High Court · (1931) 05 AHC CK 0026
High Courts05 May 1931Disposed Of
Khushi Ram Vs Mt. Manta and Others
Allahabad High Court · AIR 1931 All 758
Agra Tenancy Act, 1926 — Section 99
High Courts04 May 1931
Jadu Nath Gupta Vs Chandra Bhusan Sur and Others
Calcutta High Court · AIR 1932 Cal 493
Specific Relief Act, 1877 — Section 22
High Courts04 May 1931
Hari Charan De Vs Sherali Talukdar
Calcutta High Court · AIR 1932 Cal 60 : 136 Ind. Cas. 475
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 May 1931
Gour Sundar Majumdar Vs Krishna Kamini Chaudhurani
Calcutta High Court · AIR 1932 Cal 41
Bengal Tenancy Act, 1885 — Section 7
High Courts04 May 1931
(Srimanta) Chattopadhyay and Others Vs The Khararia Mejozilla Zemindari Syndicate Ltd.
Calcutta High Court · AIR 1932 Cal 632
Bengal Tenancy Act, 1885 — Section 50, 7
High Courts04 May 1931
Parmeshwar Sahu Vs Nandkishore Lal and Others
Patna High Court · AIR 1932 Patna 123
Bengal Tenancy Act, 1885 — Section 167