High Courts09 Mar 1932Disposed Of
Mt. Kundan Bibi and Others Vs Magan Lal and Others
Allahabad High Court · AIR 1932 All 710
Evidence Act, 1872 — Section 115
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,829 of 61,576
High Courts09 Mar 1932
Srila Sri Subramaniya Desika Gnana Sambanda Pandara Sannadhi Vs R. Ananthakrishnaswami Naidu
Madras High Court · AIR 1932 Mad 688 : (1932) 36 LW 378
High Courts09 Mar 1932
The Universal Mutual Aid and Poor Houses Association, Ltd. Vs A.D. Thoppa Naidu and Others
Madras High Court · AIR 1933 Mad 16 : (1933) ILR (Mad) 26 : (1932) 36 LW 610 : (1932) 63 MLJ 554
Penal Code, 1860 (IPC) — Section 294A
High Courts09 Mar 1932
Marina Narasanna and Others
Madras High Court · (1933) ILR (Mad) 1041 : (1932) 36 LW 402 : (1932) 63 MLJ 142
Criminal Procedure Code, 1898 (CrPC) — Section 386
High Courts09 Mar 1932
Obla Subbier and Others Vs Ramaswami Konar
Madras High Court · AIR 1932 Mad 541 : (1932) 36 LW 388
High Courts08 Mar 1932
Haridasi Debi and Others Vs Sajani Mohan Batabyal and Another
Calcutta High Court · AIR 1932 Cal 770
Court Fees Act, 1870 — Section 5
High Courts08 Mar 1932
Sailabala Dassi Vs Kalipada Banerjee and Others
Calcutta High Court · AIR 1932 Cal 733 : 140 Ind. Cas. 446
High Courts08 Mar 1932
Tulsidas Amanmal Karani Vs S.F. Billimoria
Bombay High Court · AIR 1932 Bom 490 : (1932) 34 BOMLR 910
Evidence Act, 1872 — Section 105
High Courts08 Mar 1932Dismissed
Mohammad Mohit Ullah Khan and Another Vs Bibi Halima Begam
Allahabad High Court · (1932) 03 AHC CK 0036
High Courts08 Mar 1932Dismissed
Haltma Begam Vs Muhammad Mohitullah and Another
Allahabad High Court · (1932) ILR (All) 742
Uttar Pradesh Land Revenue Act, 1901 — Section 112, 115, 233(K), 241Uttar Pradesh Land Revenue Act, 1901 — Section 112, 115, 233(K), 241Uttar Pradesh Land Revenue Act, 1901 — Section 112, 115, 233(K), 241
High Courts08 Mar 1932Allowed
Juthi Upadhya and Others Vs Kesho Prasad Singh
Allahabad High Court · AIR 1932 All 481 : (1932) ILR (All) 753
High Courts08 Mar 1932Dismissed
Chivukula Venkatasubbamma Vs Gollapudi Ramanadhayya and Twelve Ors.
Madras High Court · (1932) 03 MAD CK 0046
High Courts08 Mar 1932
Karol Pulikkottukandi Govindan Nair (deceased) and Others Vs Kiliyanamkandi Vatakke Kaithott Thattakandiyil Madhavi
Madras High Court · AIR 1932 Mad 491 : (1932) 35 LW 798 : (1932) 62 MLJ 712
Court Fees Act, 1870 — Section 7
High Courts08 Mar 1932
R.M.M.S.T. Vyravan Chettiar Vs The Official Assignee of Madras
Madras High Court · AIR 1933 Mad 39 : (1932) ILR (Mad) 949 : (1932) 36 LW 490 : (1932) 63 MLJ 615
Contract Act, 1872 — Section 141
High Courts08 Mar 1932
Pillutla Venkatasubbamma and Another Vs Gollapudi Ramanadhayya and Others
Madras High Court · AIR 1932 Mad 722 : (1932) 36 LW 604 : (1932) 63 MLJ 845
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts07 Mar 1932
(Gunturu) Pullayya and Another Vs Official Receiver of Kistna and Others
Madras High Court · AIR 1933 Mad 271
High Courts07 Mar 1932
Sikharja Nath Roy Choudhury and Another Vs Janaki Nath Roy and Others
Calcutta High Court · AIR 1932 Cal 790 : 140 Ind. Cas. 457