High Courts11 Mar 1932
Ali Ahmad Vs Emperor
Calcutta High Court · AIR 1932 Cal 545 : 140 Ind. Cas. 544
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 211, 467, 471
JUDGMENT DATABASE
Search 12,31,517 Indian judgments.
12,31,517 judgments in All Courts · page 58,828 of 61,576
High Courts11 Mar 1932
Raghubir Kahar Vs Emperor
Calcutta High Court · AIR 1932 Cal 865
Criminal Procedure Code, 1898 (CrPC) — Section 254Penal Code, 1860 (IPC) — Section 420, 75
High Courts11 Mar 1932
Ramnath Mandal and Others Vs Atal Mandal and Others
Patna High Court · AIR 1933 Patna 128
High Courts11 Mar 1932
N. Kandaswami Pillai Vs T.J. Arunachalam Pillai
Madras High Court · AIR 1932 Mad 656 : (1932) 35 LW 846
Court Fees Act, 1870 — Section 7(4)(f)
High Courts10 Mar 1932
Ahmad Hussain Sahib Vs The President, Union Panchayat
Madras High Court · 138 Ind. Cas. 370
High Courts10 Mar 1932Allowed
Raja Bejoy Singh Dudhuria Vs The Commissioner of Income Tax
Bombay High Court · (1933) 35 BOMLR 811
Income Tax Act, 1922 — Section 3
High Courts10 Mar 1932
Sm. Mirinalini Dassi Vs Harihar De (Receiver) and Others
Calcutta High Court · AIR 1933 Cal 76
Provincial Insolvency Act, 1920 — Section 21
High Courts10 Mar 1932
Manmatha Nath Koer Vs Mahadeb Ghose
Calcutta High Court · AIR 1932 Cal 727 : 140 Ind. Cas. 267
Bengal Village Self-Government Act, 1919 — Section 73Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Mar 1932
Kedar Nath Goenka Vs Chandra Mauleshwar Prasad Singh
Patna High Court · AIR 1932 Patna 228
Court Fees Act, 1870 — Section 28, 4, 5
Privy Council10 Mar 1932
Abdul Halim Khan Vs Raja Saadat Ali Khan and others
Privy Council · (1932) AIR(PC) 137
High Courts10 Mar 1932Dismissed
Basharat Beg Vs Hira Lal and Others
Allahabad High Court · AIR 1932 All 401
High Courts10 Mar 1932
The Rajah of Vizianagram Vs The Government of Kerala
Madras High Court · (1932) 36 LW 191 : (1932) 63 MLJ 73
Madras Estates Land Act, 1908 — Section 193
High Courts10 Mar 1932
Rajah of Vizianagaram Vs Government of Kerala
Madras High Court · AIR 1932 Mad 667
Madras Estates Land Act, 1908 — Section 193
High Courts10 Mar 1932
Ahmed Hussain Vs President, Union Panchayat
Madras High Court · AIR 1932 Mad 660
High Courts09 Mar 1932
C.R. Venkatarama Ayyar Vs B.S. Krishnaswami Chettiar and Others
Madras High Court · AIR 1933 Mad 133 : (1932) 35 LW 755
High Courts09 Mar 1932
Chunilal Motilal Vs Emperor
Calcutta High Court · AIR 1932 Cal 868
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts09 Mar 1932
J.C. Galstaun Vs Profulla Kumar De and Others
Calcutta High Court · AIR 1932 Cal 634
Land Acquisition Act, 1894 — Section 18, 19
High Courts09 Mar 1932
Nagendra Kishore Roy Choudhury and Others Vs Brojendra Kishore Roy Choudhury
Calcutta High Court · AIR 1932 Cal 842
High Courts09 Mar 1932
Hiralal Sarda and Others Vs Emperor
Patna High Court · AIR 1932 Patna 243
Criminal Procedure Code, 1898 (CrPC) — Section 120B, 193, 476