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12,29,635 judgments in All Courts · page 418 of 61,482

High Courts23 Sept 2026Dismissed

Annapurna Devi & Ors. Vs Ratan Lall

Patna High Court · (2026) 09 PAT CK 4085

Indian Registration Act-Sections 60, 61, 87, 58(1)(c), 59, 21, 52 and 58Indian Stamp Act-Section 38(2)Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982-Section 11
High Courts23 Sept 2026

Santoshi Dakua Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 4087

Bharatiya Nyaya Sanhita, 2023-Sections 137(2), 34(2)(m), 60, 351(3), 35(5)Protection of Children from Sexual Offences Act, 2012-Sections 4, 6, 17, 21BNSS-Sections 528, 228
High Courts23 Sept 2026Dismissed

Laden @ Anil Verma Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 09 CHH CK 4094

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 109(1), 296, 115(2), 351(3), 3(5)Arms Act-Sections 25, 27
Supreme Court23 Sept 2026

Debarati Bhunia Chakraborty Vs Suman Sankar Bhunia

Supreme Court Of India · 2026 INSC 1043

Guardianship and Wards Act, 1890-Section 7, 25Protection of Children from Sexual Offences Act, 2012Juvenile Justice (Care and Protection of Children) Act, 2015-Section 3(iii), (iv), (vi) and (ix)