High Courts23 Sept 2026Allowed
Inderpal @ Pali Vs State Of Haryana
Punjab And Haryana At Chandigarh · 2024 INSC 290
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(C), 29, 67
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 417 of 61,482
High Courts23 Sept 2026Allowed
Ekta Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 4061
Bharatiya Nyaya Suraksha Sanhita, 2023-Section 482, 482(2)Indian Penal Code, 1860-Sections 406, 420Emigration Act, 1983-Section 24
High Courts23 Sept 2026Allowed
Bikram Singh @ Vicky Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 4062
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22, 29, 67
High Courts23 Sept 2026Disposed Of
Virender Kumar Alias Vikcy Alias Virender Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 4063
IPC-Sections 365, 323, 506, 34, 120B
High Courts23 Sept 2026Disposed Of
Ritik Saini Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 4064
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480(3), 482(2)
High Courts23 Sept 2026
Kartik Patel Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 09 TEL CK 4065
High Courts23 Sept 2026
Vasamsetti Swathi Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 09 TEL CK 4066
High Courts23 Sept 2026
Syed Amaan Vs Kaloji Narayana Rao University Of Health Sciences & Anr.
Telangana High Court · (2026) 09 TEL CK 4067
Constitution of India-Article 14, 21
High Courts23 Sept 2026
Sabhavath Vinay Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 09 TEL CK 4068
Right to Education ActConstitution of India-Article 14, 19(1)(g), 21
High Courts23 Sept 2026
Siemens Aktiengesellschaft & Anr. Vs Delhi Airport Metro Express Private Limited & Anr.
Delhi High Court · (2026) 09 DEL CK 4069
Indian Stamp Act, 1899-Section 33, 35
High Courts23 Sept 2026
Balamoni Srinidhi Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 09 TEL CK 4070
High Courts23 Sept 2026
Smt. Sukrita Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4056
High Courts23 Sept 2026
Yashwant Kumar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4071
High Courts23 Sept 2026
Neelima Thakkar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4072
Chhattisgarh State Civil Supplies Corporation Limited Conduct, Discipline, Appeal and Service Recruitment Rules, 2021-Rule 47(2), 28
High Courts23 Sept 2026
Liugong India Pvt Ltd Vs Crosslite Infra Pvt Ltd & Ors.
Delhi High Court · (2026) 09 DEL CK 4073
Arbitration and Conciliation Act, 1996-Section 9, 17
High Courts23 Sept 2026
Rajkamal Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 4074
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b), 37, 20BIPC-Sections 379/34, 411
High Courts23 Sept 2026
Ganga Sagar Pathak Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4075
High Courts23 Sept 2026
Shiv Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 4076
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(B)(ii)
High Courts23 Sept 2026
Reliance General Insurance Company Limited Vs Smt. Shivkumari Porte (Netam) & Ors.
Chhattisgarh High Court · (2026) 09 CHH CK 4077
Motor Vehicles Act, 1988-Section 173
High Courts23 Sept 2026
Madan Tandi & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 09 CHH CK 4078
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 20(B)(ii)Gambling Act