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12,29,635 judgments in All Courts · page 416 of 61,482

High Courts23 Sept 2026

Scherezade Hormuz Mubarakai Vs Hormuz Kurush Mubarakai

Bombay High Court · (2026) 09 BOM CK 4043

Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(d), Section 13Parsi Marriage and Divorce Act, 1936-Section 2(6), 2(7), 3, 12, 13, 17, 19, 19(a), 19(d), 24, 27, 29, 45, 46Hindu Marriage Act, 1955-Section 7, 8
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Supreme Court23 Sept 2026

Dr. Jaya Thakur & Ors. Vs Union Of India & Anr.

Supreme Court Of India · 2026 INSC 1040

Constitution of India-Article 14, 19, 19(1)(a), 19(1)(d), 19(1)(e), 19(5), 32, 50, 75(1), 75(3), 77, 141, 142, 143, 145, 145(3), 148, 243-K, 324, 324(2), 324(5), 327, 328, Part XVSocieties Registration Act, 1860Chief Election Commissioner and other Election Commissioners (Appointment, Conditions of Service and Term of Office) Act, 2023-Section 6, 7, 8, 8(2), 64, 73
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High Courts23 Sept 2026

Untitled 1

Chhattisgarh High Court · (2026) 09 CHH CK 4046

Code of Civil Procedure, 1908-Section 96, Order VII Rule 11(d), XIV Rule 2, XLI Rule 23Code of Civil Procedure-Section 351Court-fees Act, 1870-Section 13
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High Courts23 Sept 2026

Pallab Sana Vs Sri Nishant Pasari & Ors.

Calcutta High Court · (2026) 09 CAL CK 4052

Constitution of India-Article 227Code of Civil Procedure-Order 39 Rule 2A, 39 Rules 1 and 2, 39 Rules 1, 2, 2A, 4 and 10, 43 Rule 1, Section 104(2), 107(2), 151
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High Courts23 Sept 2026

Deepak Vs The State Rep By The Inspector Of Police

Madras High Court · (2026) 09 MAD CK 4055

Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 483, 183Bharatiya Nyaya Sanhita (BNS) 2023-Section 87, 269Protection of Children from Sexual Offences (POCSO) Act, 2012-Section 5(1) r/w 6
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High Courts23 Sept 2026Allowed

Partap Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 4059

BNS-Sections 115(2), 118(1), 333, 351(2), 3(5), 118(2), 238Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482(2)
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