High Courts23 Sept 2026
Nidhin Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 3818
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 111(3)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 420 of 61,482
High Courts23 Sept 2026
Ananthu Chandran P. & Ors. Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 3817
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 189(2), 191(2), 126(2), 115(2), 118(1), 190
High Courts23 Sept 2026
Nikhil N.S. Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 3814
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 69, 89, 77, 115(2)
High Courts23 Sept 2026
Vijith & Anr. Vs State Of Kerala
High Court Of Kerala · (2026) 09 KL CK 3812
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 296(b), 115(2), 351(2), 3(5)Rights of Persons with Disabilities Act, 2016-Section 92(e)
High Courts23 Sept 2026
Shabeer @ Shabin & Ors. Vs State Of Kerala & Anr.
High Court Of Kerala · (2026) 09 KL CK 3964
Bharatiya Nyaya Sanhita, 2023-Sections 324(5), 296(b), 3(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts23 Sept 2026
Susheel Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3962
Bharatiya Nyaya Sanhita-Section 64(2), 77, 123, 137(2), 351(2)Protection of Children from Sexual Offences Act, 2012-Section 4, 6, 15, 35, 35(1), 35(2), 37Cr.P.C.-Section 284, 309
High Courts23 Sept 2026Dismissed
Sonu alias Ali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3957
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 430Indian Penal Code-Section 302, 326, 382, 504, 506Indian Evidence Act-Section 27
High Courts23 Sept 2026
State Of Himachal Pradesh Vs Des Raj
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3956
IPC-Section 376, 375Code of Criminal Procedure-Section 391, 154, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts23 Sept 2026
Sonu Alias Ali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 3953
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 430Indian Penal Code-Section 302, 326, 382, 504, 506Cr.P.C.-Section 389
Tribunals and Commissions23 Sept 2026
B. Rajasekharan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3918
CCS (Pension) Rules
Tribunals and Commissions23 Sept 2026
Santhamma.K.R. Vs The Regional Director, Employees' State Insurance Corporation & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 3882
CGHS Rules
High Courts23 Sept 2026
Shubham Mishra Vs Union Of India & Ors.
Allahabad High Court · (2026) 09 AHC CK 3870
Rights of Persons with Disabilities (RPwD) Act, 2016-Section 57, 2(r), 56, 58, 2(y)National Medical Commission Act, 2019Constitution of India-Article 14, 21, 41
High Courts23 Sept 2026
Bharat Verma Vs State of U.P. & Ors.
Allahabad High Court · (2026) 09 AHC CK 3843
Bharatiya Nyaya Sanhita, 2023-Sections 111, 318, 61(2), 352, 351(3), 336(3), 340(2), 338, 318(4), 316(2), 351(2)Indian Penal Code-Sections 34, 420, 406, 467, 468, 471, 307, 326, 302Code of Criminal Procedure, 1973-Sections 154, 155, 156, 157, 162, 169, 170, 173, 173(2), 173(8), 482, 190, 167(2), 161
High Courts23 Sept 2026
Parvez @ Kala Vs State Of U.P., Through Its Home Secretary U.P. & Anr.
Allahabad High Court · (2026) 09 AHC CK 3837
BNSS-Section 528I.P.C.-Section 307Prevention of Cow Slaughter Act-Section 3, 5
High Courts23 Sept 2026
T.M. Hameed Khan & Ors. Vs The Chief General Manager & Ors.
High Court Of Kerala · (2026) 09 KL CK 4214
CPC-Section 80, Order VIII Rule 2 to 4Contract Act-Section 70
High Courts23 Sept 2026
V. Sasidharan Vs Rajan
High Court Of Kerala · (2026) 09 KL CK 4225
Bharatiya Sakshya Adhiniyam, 2023-Section 96
High Courts23 Sept 2026
Mythree Traders Vs Perinthalmanna Urban Co-Operative Bank Ltd
High Court Of Kerala · (2026) 09 KL CK 4226
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002
High Courts23 Sept 2026
Secretary, Triprangode Panchayath & Anr. Vs Hassankutty & Anr.
High Court Of Kerala · (2026) 09 KL CK 4346
High Courts23 Sept 2026
Usha & Anr. Vs The Union Of India & Ors.
High Court Of Kerala · (2026) 09 KL CK 4227
Assisted Reproductive Technology (Regulation) Act, 2021-Section 21(g)