High Courts24 Sept 2026
Deepak Vs State Tax Officer, State Goods And Services Tax & Anr.
Uttarakhand High Court · (2026) 09 UK CK 4508
CGST Act / UKGST Act-Section 73(9), 50, 122(2)(a), 73, 74, 75, 75(4), 75(5)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 397 of 61,482
High Courts24 Sept 2026
Subhash Sana Vs Deputy Commissioner, State Goods And Services Tax & Anr.
Uttarakhand High Court · (2026) 09 UK CK 4507
CGST Act / UKGST Act-Section 73(9), 50, 122(2)(a), 73, 74, 75, Sub-Section 4 and 5 of Section 75
High Courts24 Sept 2026
Sushanta Kumar Sana Vs Deputy Commissioner, State Goods And Services Tax
Uttarakhand High Court · (2026) 09 UK CK 4506
CGST Act / UKGST Act-Section 73(9), 50, 122(2)(a), 73, 74, 75, 75(4), 75(5)
High Courts24 Sept 2026
Sushanta Kumar Sana Vs Assistant Commissioner, State Goods And Services Tax
Uttarakhand High Court · (2026) 09 UK CK 4504
CGST Act / UKGST Act-Section 73(9), 50, 122(2)(a), 73, 74, 75, Sub-Section 4 of Section 75, Sub-Section 5 of Section 75
High Courts24 Sept 2026
M/s Shivtara Settering Services Vs Commissioner, State Tax, Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4503
Uttarakhand Goods and Services Tax Act, 2017-Section 74, 75(4)
High Courts24 Sept 2026
Yashwant Kumar Vs Uttarakhand Gramin Bank & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4501
High Courts24 Sept 2026
Mobeen Ahmad Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4500
High Courts24 Sept 2026
Harish Chandra Singh Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 09 UK CK 4499
Uttarakhand Minor Mineral Concession Rules, 2023
High Courts24 Sept 2026
Mrinmoy Halder Vs The State Of West Bengal
Calcutta High Court · 2025 INSC 887
Protection of Children from Sexual Offences Act, 2012-Section 3, 4, 5, 5(l), 5(m), 6, 29, 30, 33(7), 42Indian Penal Code-Section 376, 376(2)(i), 506(II)Code of Criminal Procedure, 1973-Section 161, 164, 215, 216, 313, 357A, 428, 464
High Courts24 Sept 2026
Sri Nirmal Mondal & Ors. Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 4453
Code of Criminal Procedure, 1973-Section 482, 161Indian Penal Code, 1860-Section 448, 323, 325, 307, 379, 506, 34, 120B, 503
High Courts24 Sept 2026
Bangla Bijuli Power Technologies Pvt. Ltd. Vs IDBI Bank Ltd. & Anr.
Calcutta High Court · (2026) 09 CAL CK 4454
SARFAESI Act, 2002-Section 13(2), 13(3A), 13(3), 17, 18(2)Recovery of Debts and Bankruptcy Act, 1993Constitution of India-Article 226, 227
High Courts24 Sept 2026
Dhoni Ruidas & Ors. Vs The State Of West Bengal & Anr.
Calcutta High Court · (2026) 09 CAL CK 4455
Code of Criminal Procedure, 1973-Section 482, 401, 156(3)Indian Penal Code, 1860-Sections 448, 323, 506, 34, 498A, 406, 377, 379Dowry Prohibition Act, 1961-Sections 3, 4
High Courts24 Sept 2026Allowed
Chittaranjan Adhikary Vs The Union Of India & Ors.
Calcutta High Court · (2026) 09 CAL CK 4456
Railway Protection Force Rules, 1987-Rule 7.5, 27.1, 71, 91.2, 99.1, 99.2, 99.2A, Row 5.1 of Schedule II
High Courts24 Sept 2026
Ganesh Prasad Vs Assistant Commissioner Of State Tax, Budge Budge Charge & Ors.
Calcutta High Court · (2026) 09 CAL CK 4498
CGST/WBGST Act, 2017-Section 107(6), 112(8), 112(9)
High Courts24 Sept 2026
M/s. Sharma Transport Agency Vs The Deputy Commissioner, State Tax, Asansol Charge & Ors.
Calcutta High Court · (2026) 09 CAL CK 4497
West Bengal Goods and Services Tax Act-Section 73Central Goods and Services Tax Act, 2017-Section 73
High Courts24 Sept 2026
Chinmayee Pal @ Chinmayee Pal (Mondal) Vs The State Of West Bengal
Calcutta High Court · (2026) 09 CAL CK 4459
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 423Dowry Prohibition Act-Sections 3, 4
High Courts24 Sept 2026
Tamal Krishna Mondal & Ors. Vs Orama Bala Ghosh & Ors.
Calcutta High Court · (2026) 09 CAL CK 4461
Code of Civil Procedure, 1908-Order XLI Rule 27
High Courts24 Sept 2026Disposed Of
Sneh Comprint Private Limited Vs State Of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 4462
CGST Act, 2017-Section 112WBGST Act, 2017-Section 112
High Courts24 Sept 2026Disposed Of
Subrata Deb Mallick Vs State Of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 4463
CGST Act, 2017-Section 112WBGST Act, 2017-Section 112
Supreme Court24 Sept 2026Disposed Of
Waris Vs The State Of Madhya Pradesh
Supreme Court Of India · 2026 INSC 1050
Protection of Children from Sexual Offences Act, 2012-Section 5, 6, 5(m), 5(n), 29, 33(7), 42Indian Penal Code, 1860-Section 376(2)(f), 376(2)(n), 376AB, 302, 201, 376(2)(i), 300Code of Criminal Procedure, 1973-Section 313, 366, 391, 367, 161, 162, 164, 293, 235(2), 354(3)