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High Courts24 Sept 2026Allowed

Bhola Shankar Vs State Of GNCT Delhi

Delhi High Court · (2026) 09 DEL CK 4485

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 35(1)(c)Bharatiya Nyaya Sanhita, 2023-Sections 311, 317(2), 3(5), 309(4), 111Arms Act, 1959-Section 25, 27(2), 25(1-B), 27
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High Courts24 Sept 2026

P. Imbichi Koya Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 09 KL CK 4425

Prevention of Corruption Act, 1988-Sections 13(1)(d), 13(2)Indian Penal Code-Sections 466, 468, 471, 477A, 120(b), 463, 464, 465, 467, 472, 474, 395, 344, 347, 365, 387, 324, 506Notaries Act, 1952-Section 13, 13(1), 8
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High Courts24 Sept 2026

Sanjay Dhiman Vs Super Treads & Anr.

High Court Of Himachal Pradesh · 2024 INSC 1059

Negotiable Instruments Act-Section 138, 118, 118(a), 139Criminal Procedure Code, 1973-Section 313, 397, 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438
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