Tribunals and Commissions24 Sept 2026Allowed
Narendra Kumar Vs ITO
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5546
Income Tax Act, 1961
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 390 of 61,482
Tribunals and Commissions24 Sept 2026Allowed
Rajdeep Leasing and Finance (Delhi) Pvt. Ltd. Vs ITO Ward 21(1), Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5545
Income Tax Act, 1961-Section 154, 234E, 200A
Tribunals and Commissions24 Sept 2026
Anju Lamba Vs The Assessment Unit Online Assessment New Delhi-110002
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5589
Income Tax Act, 1961-Section 69, 115BBE
Tribunals and Commissions24 Sept 2026Disposed Of
Lajja Ram Meena & Ors. Vs Ms. Neenu Ittyerah & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5595
Tribunals and Commissions24 Sept 2026Disposed Of
Mrs. Sushma Dixit Vs Smt. Nidhi Pandey & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5799
Tribunals and Commissions24 Sept 2026
K. Sundaran Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5782
Tribunals and Commissions24 Sept 2026Allowed
Kulamani Naik Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5778
CCS (CCA) Rules, 1965-Rule 14Constitution of India-Article 21, 14
Tribunals and Commissions24 Sept 2026
Lekhakumari.N Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5749
CCS Pension Rules, 2021-Rule 50 (9)(a)(ii)
Tribunals and Commissions24 Sept 2026
G. Raju Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5739
Tribunals and Commissions24 Sept 2026
Dr.Animesh M. Vs The Employees State Insurance Corporation & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5733
Evidence Act-Section 114
Tribunals and Commissions24 Sept 2026
Sivan Pillai C. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5729
Tribunals and Commissions24 Sept 2026
Arun Jadhav Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5727
CCS (CCA) Rules-Rule 14CCS CCA (Pension) Rules, 2021-Rule 8(2)(c)(i), 8(2)(c)(ii), 8(8)
Tribunals and Commissions24 Sept 2026Disposed Of
Surya Kant Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5708
Tribunals and Commissions24 Sept 2026Disposed Of
Vinod Shankar Raikwar Vs Nishant Warwade & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 5572
Tribunals and Commissions24 Sept 2026
DCIT, Central Circle 6 Vs M/s. Sahara India (Firm)
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5666
Income-tax Act-Section 142(2A), 145, 145(2), 37(1), 31, 2(22)(e), 115-O1922 Act-Section 2(6A)(e), 2(6A)(c), 10(2)(xv)Companies Act
Tribunals and Commissions24 Sept 2026Allowed
Essel Highways Ltd. Vs Deputy Commissioner Of Income Tax, Delhi
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5932
Income Tax Act, 1961-Section 14A, 143(3), 244A, 270A, 274Income Tax Rules, 1962-Rule 8D
Tribunals and Commissions24 Sept 2026
Alleppy Chits Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5927
High Courts24 Sept 2026Dismissed
Rakesh Nayyar Vs The State Bank Of India & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 5356
Constitution of India-Article 226/227Insolvency and Bankruptcy Code, 2016-Section 7
High Courts24 Sept 2026Dismissed
Shri Kadum Jamoh Vs The State Of Arunachal Pradesh & Ors.
Gauhati High Court · (2026) 09 GAU CK 5306
Indian Penal Code-Section 419, 506, 34, 384, 325, 324, 323, 504, 307, 304, 341, 294, 294(b), 376, 417, 148, 380, 427, 596Defence of India RulesConstitution of India-Article 136
High Courts24 Sept 2026Dismissed
Vinod Kumar Vs M/s Escorts Ltd. & Anr.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 5304
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Section 25-B, 2(s)