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Tribunals and Commissions24 Sept 2026

Shree Sainath Tradelink (P) Limited Vs Nirbhay Rasayan (P) Limited

National Company Law Tribunal · (2026) 09 NCLT CK 5984

Insolvency and Bankruptcy Code, 2016-Section 9, 14, 29A, 30(1), 30(2), 30(2)(a) to 30(2)(f), 30(2)(b), 30(4), 30(6), 31, 31(1), 43, 45, 50, 53, 66IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 26, 35A, 37, 38, 38(1), 38(1)(a), 38(1A), 38(2)(a), 38(2)(b), 38(2)(c), 38(3), 39(4), 39B, 39C, 39DIBBI (Liquidation Process) Regulations, 2016-Regulation 4
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Tribunals and Commissions24 Sept 2026Allowed

Agrirevolve Trading Private Limited Vs Spright Agro Limited

National Company Law Tribunal · (2026) 09 NCLT CK 6337

Insolvency and Bankruptcy Code, 2016-Section 9, 9(5), 31(1), 33, 13(1)(c), 17, 18, 20 & 21, 19, 15, 13(1)(b)Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 9(1)Companies Act, 2013
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Tribunals and Commissions24 Sept 2026

DCIT Vs Anshu Infotech LLP

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5630

Income-tax Act, 1961-Section 4(2), 68, 69A, 69C, 113, 132, 132A, 133A, 139, 139(1), 142, 142(1), 142(2A), 143(2), 145 to 151, 147, 148, 148A, 149, 150(1), 151, 153, 153A, 153B, 153C, 153C(1), 153D, 158B to 158BH, 158BA, 158BA(3), 158BC, 158BD, 158BI, 250, 253(3), 260AConstitution of India-Article 14Stamp Duties Act, 1898 (NSW)-Section 49
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Tribunals and Commissions24 Sept 2026Allowed

Raj Singh Vs NFAC

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5555

Income Tax Act, 1961-Section 250, 263, 148, 147, 142(1), 54B, 144
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Tribunals and Commissions24 Sept 2026Allowed

Raj Singh & Anr. Vs NFAC & Anr.

Income Tax Appellate Tribunal · (2026) 09 ITAT CK 5554

Income Tax Act, 1961-Section 250, 263, 148, 142(1), 147/148, 144/147, 144, 54B
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