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12,29,635 judgments in All Courts · page 381 of 61,482

High Courts25 Sept 2026Disposed Of

Indian Bank Vs Bank Of Baroda & Ors.

Delhi High Court · (2026) 09 DEL CK 4759

Arbitration and Conciliation Act, 1996-Section 11(6), 11, 12(2)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 11
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High Courts25 Sept 2026Disposed Of

Jaiwanti Vs Union Of India & Ors.

Delhi High Court · (2026) 09 DEL CK 4868

Central Goods and Services Tax Act, 2017-Section 93, 93(1), 93(1)(a), 93(1)(b), Explanation 1(ii) to Section 74, 107, 107(1), 107(4), 122, 122(1) (clauses (i) to (xxi)), 122(3)(a), 126, 126(3), 169Integrated Goods and Services Tax Act, 2017-Section 20Insolvency and Bankruptcy Code, 2016
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High Courts25 Sept 2026Dismissed

K.P. Singh III Vs UOI & Ors.

Delhi High Court · (2026) 09 DEL CK 4751

Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1972-Section 5
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High Courts25 Sept 2026Dismissed

Manisha Vs The State Of Bihar & Ors.

Patna High Court · (2026) 09 PAT CK 4749

Civil Services (Classification, Control and Appeal) Rules, 1930-Rule 49-ABihar Service Code-Rule 153Bihar Government Servants (Classification, Control and Appeal) Rules, 2005-Rule 14(xi), 17(3)
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