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12,29,635 judgments in All Courts · page 382 of 61,482

High Courts25 Sept 2026Allowed

Ram Deo Choudhary Vs The State Of Bihar & Ors.

Patna High Court · (2026) 09 PAT CK 4865

Bihar Government Servants (Classification, Control and Appeal) Rules, 2005-Rule 17(3), 2(j), 17Rules of Executive Business, 1979-Rule 22(2)(i), 32(a)(vii), 22(2)Constitution of India-Article 166(3)
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High Courts25 Sept 2026Allowed

Seema Vs State NCT Of Delhi

Delhi High Court · (2026) 09 DEL CK 4855

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 302, 120B, 34
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High Courts25 Sept 2026Disposed Of

Jaiwanti Vs Union Of India & Ors.

Delhi High Court · (2026) 09 DEL CK 4662

Central Goods and Services Tax Act, 2017-Section 93, 93(1), 93(1)(b), 122, 122(1), 122(3)(a), 126, 126(3), 169, 107, 107(1), 107(4), Explanation 1(ii) to Section 74Integrated Goods and Services Tax Act, 2017-Section 20State GST Acts, 2017
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