JUDGMENT DATABASE

Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 379 of 61,482

High Courts25 Sept 2026

M/s Tumkur Grain Merchants Co Op Bank Ltd Vs The District Superintendent Of Police & Ors.

Karnataka High Court · (2026) 09 KAR CK 4955

Constitution of India-Articles 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 14

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High Courts25 Sept 2026Dismissed

State Of Karnataka Vs Sri. Manoj Kumar Jain

Karnataka High Court · (2026) 09 KAR CK 4954

Indian Penal Code-Section 109Cr.P.C.-Section 397, 401, 227, 239, 482BNNS-Section 438, 442

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High Courts25 Sept 2026Allowed

Sri Vinay Vs State Of Karnataka

Karnataka High Court · (2026) 09 KAR CK 4953

Constitution of India-Article 226, 227Criminal Procedure Code-Section 482, 457, 173, 201, 228(1)(a), 323MMDR Act-Section 22, 30C

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High Courts25 Sept 2026Allowed

Saha Alom Laskar Vs The State Of Assam & Anr.

Gauhati High Court · (2026) 09 GAU CK 4952

POCSO Act-Section 2(d), 3, 4, 5, 7, 9, 29, 30, 34IPC-Section 353, 365, 366, 376, 506Cr.P.C-Section 161, 164, 207, 313

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High Courts25 Sept 2026Dismissed

Sri Venkat Ashok Kumar Reddy Vs State Of Karnataka & Ors.

Karnataka High Court · (2026) 09 KAR CK 4951

Cr.P.C-Section 482IPC-Sections 149, 306BNSS-Section 528

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High Courts25 Sept 2026Dismissed

T.L. Kemparaju & Anr. Vs Beeresha B

Karnataka High Court · (2026) 09 KAR CK 4950

Cr.P.C-Section 482BNSS-Section 528NI Act-Section 138

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High Courts25 Sept 2026Allowed

N Birkumar Singha Vs The State Of Assam & Anr.

Gauhati High Court · (2026) 09 GAU CK 4948

Code of Criminal Procedure, 1973-Section 482, 401, 197Indian Penal Code, 1980-Section 120(B), 420, 379, 411, 166, 211, 241, 342, 465, 469, 341Constitution of India-Article 356

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High Courts25 Sept 2026Disposed Of

Syed Shabeer Vs The Secretary & Ors.

Karnataka High Court · (2026) 09 KAR CK 4947

Constitution of India-Article 226, 227

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High Courts25 Sept 2026Allowed

Mr Venkateshappa & Ors. Vs State Of Karnataka & Anr.

Karnataka High Court · (2026) 09 KAR CK 4946

Code of Criminal Procedure-Section 482, 156(1), 155(2)IPC-Sections 143, 147, 341, 447, 504, 506, 149Constitution of India-Article 226

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High Courts25 Sept 2026Disposed Of

Vasanth Kumar @ Vasanthakumar K M & Anr. Vs State Of Karnataka & Anr.

Karnataka High Court · (2026) 09 KAR CK 4945

SC/ST (POA) Act, 1989-Section 14(A)(2), 3(2)(v), 3(2)(va)BNS-Section 85, 115(2), 352, 54, 80(2)D.P Act, 1961-Section 4, 6

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High Courts25 Sept 2026Dismissed

Nekiba Begum @ Nekimai Begum Vs The Union Of India & Ors.

Gauhati High Court · (2026) 09 GAU CK 5068

Constitution of India-Article 226Foreigners Act, 1946-Section 3(2)(c), 8, 9Citizenship Act-Section 6-A(1)(d)

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High Courts25 Sept 2026Allowed

Abhijit Kr. Baruah Vs The State Of Assam & Anr.

Gauhati High Court · (2026) 09 GAU CK 5066

Code of Criminal Procedure, 1973-Sections 482, 401 and 197Indian Penal Code, 1980-Sections 120(B), 420, 379, 411, 166, 211, 241, 341, 342, 465 and 469Constitution of India-Article 356

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High Courts25 Sept 2026Disposed Of

Viva Pharma Vs The Assistant Drugs Controller-3(P) & Ors.

Karnataka High Court · (2026) 09 KAR CK 5065

Drugs and Cosmetics Act, 1940Drugs and Cosmetics Rules, 1945-Rule 66, sub-Rule (1) of Rule 66, sub-Rule (2) of Rule 66Constitution of India-Article 226, 227

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High Courts25 Sept 2026Dismissed

Rahul Ali Vs The State Of Assam & Anr.

Gauhati High Court · (2026) 09 GAU CK 5063

Cr.P.C.-Section 374(2), 313, 164, 161POCSO Act, 2012-Section 4, 34(2), 29, 30Indian Penal Code-Section 376(D), 376

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High Courts25 Sept 2026

SMTI. Minakali K. Zhimomi Vs The State Of Nagaland & Ors.

Gauhati High Court · (2026) 09 GAU CK 5062

Constitution of India-Article 226, 22National Security Act, 1980-Section 2, 3(2), 3(3), 10, 11, 12(2), 14(A)Bharatiya Nyaya Sanhita, 2023-Section 61, 62, 3(5)

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High Courts25 Sept 2026Disposed Of

Shri Yashawanthkumar Bankapur Vs Smt. Anita @ Anjita & Ors.

Karnataka High Court · (2026) 09 KAR CK 5059

Family Courts Act, 1984-Section 19(4)

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High Courts25 Sept 2026Dismissed

Tarabhanu Nessa Vs The Union Of India & Ors.

Gauhati High Court · (2026) 09 GAU CK 5058

Constitution of India-Article 226Foreigners Act, 1946-Section 9, 8, 3(2)(c)Indian Evidence Act, 1872-Section 106

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High Courts25 Sept 2026Dismissed

Pooja Upadhyay Vs Chandramani & Anr.

Gauhati High Court · (2026) 09 GAU CK 5057

BNSS, 2023-Sections 528, 438, 442IPC-Sections 195, 384, 500, 34, 420Cr.P.C.-Sections 210, 200, 173(2)

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High Courts25 Sept 2026Disposed Of

Ashraf Ahmed Laskar & Ors. Vs The State Of Assam & Anr.

Gauhati High Court · (2026) 09 GAU CK 5056

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 6Constitution of India-Article 227Protection of Women from Domestic Violence Act-Section 12(1), 18, 19, 20, 21, 22

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High Courts25 Sept 2026

Md. Jager Ali @ Jagir Ali Vs The Union Of India & Ors.

Gauhati High Court · (2026) 09 GAU CK 5053

Constitution of India-Article 226

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