High Courts29 Sept 2026
Surender Kumar Vs State Of Hp
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6176
Narcotic Drugs and Psychotropic Substances (NDPS) Act-Sections 21, 25, 29, 37, 20(b), 20, 27, 35, 54Constitution of India-Articles 21, 47
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 342 of 61,482
High Courts29 Sept 2026Dismissed
Gaurav Thakur Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6175
Narcotic Drugs and Psychotropic Substances Act-Sections 20, 20(b), 21, 29, 35, 37 and 54Constitution of India-Articles 21 and 47Bharatiya Sakshya Adhiniyam-Section 23
High Courts29 Sept 2026Disposed Of
Ms Meenakshi Vs Ms Nitu Gill
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6172
Negotiable Instruments Act-Section 138, 18Code of Criminal Procedure-Section 313
High Courts29 Sept 2026Disposed Of
Manjeet Singh Pasricha Vs Bhavna
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6167
Bharatiya Nagarik Suraksha Sanhita-Section 144(1), 144(4), 144 (1) (a & b)
High Courts29 Sept 2026
State Of H.P. Vs Sadiq Mohammad & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6165
Indian Penal Code-Sections 435, 323, 325, 34Code of Criminal Procedure-Sections 313, 174, 437-ABhartiya Nagarik Suraksha Sanhita, 2023-Section 481
High Courts29 Sept 2026
State Of H.P. Vs Rakshpal Singh @ Pali
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6164
Indian Penal Code-Section 279, 304AMotor Vehicles Act-Section 177, 181, 184, 194Code of Criminal Procedure-Section 313, 437-A
High Courts29 Sept 2026Dismissed
Sh. Om Parkash Vs Mrs. Bandana Kumari & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6162
Code of Criminal Procedure-Section 125
High Courts29 Sept 2026Disposed Of
Ankur Soni Vs Chaitaniya Nanda
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6161
Criminal Procedure Code-Section 125
High Courts29 Sept 2026Disposed Of
Sharda Devi Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6155
High Courts29 Sept 2026Dismissed
Shyam Chand Vs Roop Singh
High Court Of Himachal Pradesh · 2024 INSC 1059
Negotiable Instruments Act-Section 138, 118, 118(a), 139, 146Criminal Procedure Code, 1973-Section 313, 397, 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438
High Courts29 Sept 2026Allowed
Gagandeep Singh Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6147
Indian Penal Code-Sections 279, 337, 338
High Courts29 Sept 2026
Dhani Bhaag Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6145
Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 64(1)Protection of Children from Sexual Offences Act-Sections 4(1), 18, 19, 21
High Courts29 Sept 2026Allowed
Ram Lal Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6144
Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 64(1)Protection of Children from Sexual Offences Act-Sections 4(1), 18, 19, 21
High Courts29 Sept 2026Allowed
Ashok Kumar Vs State Of HP
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6142
Indian Penal Code-Sections 341, 354, 506Code of Criminal Procedure, 1973-Sections 313, 397, 437-A, 439Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 481
High Courts29 Sept 2026Allowed
Kanya Devi Vs State Of HP & Anr.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6546
Bharatiya Nagarik Suyraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita-Section 64(1)Protection of Children from Sexual Offences Act-Section 4(1), 18, 19, 21
High Courts29 Sept 2026
Bijender Kumar Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · 2025 INSC 1413
Code of Criminal Procedure (CrPC)-Section 91, 102, 457IPC-Sections 420 and 120B
High Courts29 Sept 2026Disposed Of
Munish Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6537
Narcotic Drugs & Psychotropic Substances Act-Section 20(b)(ii)(b), 20(b)(ii)(c), 29, 52A, 52A(2), 52A(4)Code of Criminal Procedure, 1973-Section 228Indian Evidence Act, 1872
High Courts29 Sept 2026Disposed Of
Jishan Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6536
Indian Penal Code-Section 279, 337, 338Cr.P.C.-Section 154, 313Probation of Offenders Act
High Courts29 Sept 2026Disposed Of
Uttam Chand Vs Sulochana Devi
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6525
Code of Criminal Procedure-Section 125
High Courts29 Sept 2026Dismissed
Satish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2026) 09 SHI CK 6523
Indian Penal Code-Sections 363, 342, 376(2) and 506Protection of Children from Sexual Offences Act, 2012-Sections 6 and 17Cr.P.C.-Section 164