High Courts29 Sept 2026Dismissed
The New India Assurance Company Limited Vs Nathu Singh & Ors.
Uttarakhand High Court · (2026) 09 UK CK 6975
Motor Vehicles Act, 1988-Section 173
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 340 of 61,482
High Courts29 Sept 2026Partly Allowed
Rajiv Kashyap Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 6974
IPC-Sections 302, 201, 307, 34Juvenile Justice (Care and Protection of Children) Act, 2000-Sections 7A, 7-A, 15, 16, 19, 64Juvenile Justice (Care and Protection of Children) Rules, 2007-Rule 12, 12 (3) (b)
High Courts29 Sept 2026Dismissed
Kaliram Vs State Of Uttarakhand & Ors
Uttarakhand High Court · (2026) 09 UK CK 6973
Indian Penal Code-Sections 364, 302, 201, 34CrPC-Sections 200, 202Evidence Act-Section 27
High Courts29 Sept 2026Allowed
Mahant Rajgiri Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 6972
Indian Penal Code-Section 302Code of Criminal Procedure, 1973-Section 313
High Courts29 Sept 2026Disposed Of
Aadesh Kumar Garg Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 6997
BNSS, 2023-Section 193(9)Cr.P.C.-Section 173(8)
High Courts29 Sept 2026Disposed Of
Nijamuddin Vs State Of Uttarakhand
Uttarakhand High Court · (2026) 09 UK CK 6996
Protection of Children from Sexual Offences Act, 2012-Section 5(g)/6IPC-Sections 395, 376-D, 412Arms Act, 1959-Section 4/25
High Courts29 Sept 2026Partly Allowed
M/s Marudhara Primeinfra Pvt. Ltd. Vs M/s Lahoty Buildcon Limited & Ors.
Rajasthan High Court · (2026) 09 RAJ CK 6923
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(d), Section 151Arbitration and Conciliation Act, 1996-Section 9, 9(1), 11
High Courts29 Sept 2026Allowed
Mahesh Kumar Gupta & Ors. Vs State Of Rajasthan
Rajasthan High Court · (2026) 09 RAJ CK 6920
BNSS-Section 528BNS, 2023-Sections 318(4), 338, 336(3), 316(2), 61(2)
High Courts29 Sept 2026Dismissed
Badrilal Vs Dhokalram & Ors.
Rajasthan High Court · (2026) 09 RAJ CK 6917
Code of Civil Procedure-Section 151, 2(14), 36, 141, 10, Order XXXIX Rules 1 and 2, XI Rules 12 and 14, 22 Rule 3, 22 Rule 4, 39 Rule 1, 39 Rule 2, 40 Rule 1, 38 Rule 5, XLI Rule 5Baratiya Nyaya Sanhita, 2023-Section 39Indian Evidence Act, 1872-Section 45
High Courts29 Sept 2026
Surendra Kumar & Ors. Vs State Of Rajasthan
Rajasthan High Court · (2026) 09 RAJ CK 6912
IPC-Sections 147, 148, 323/149, 460/149, 302/149, 302Constitution of India-Article 14/21Passports Act, 1967-Sections 6(2)(e), 6(2)(f), 6(2), 5(2)(b), 5(2)(c), 22
High Courts29 Sept 2026Partly Allowed
Bhera Ram @ Bheru Lal & Ors. Vs State & Anr.
Rajasthan High Court · (2026) 09 RAJ CK 6909
Indian Penal Code-Section 459, 458, 341/34, 323/34, 325/34, 327/34, 427/34, 325Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act-Section 3(1)(x), 3(2)(v)Cr.P.C.-Section 313
High Courts29 Sept 2026Dismissed
Rajasthan Petroleum Dealers Association Vs Union Of India & Ors.
Rajasthan High Court · (2026) 09 RAJ CK 6907
Constitution of India-Article 226Rajasthan High Court Rules, 1949-Rule 385-EForest (Conservation) Act, 1980
High Courts29 Sept 2026Dismissed
Natha Ram Choudhary Vs State Of Rajasthan & Anr.
Rajasthan High Court · (2026) 09 RAJ CK 6905
Negotiable Instruments Act-Section 138Contempt of Courts Act-Section 14Rajasthan Vexatious Litigation (Prevention) Act, 2015-Section 2, 7
High Courts29 Sept 2026
Ganga Ram Vs State Of Rajasthan & Ors.
Rajasthan High Court · (2026) 09 RAJ CK 6927
Prevention of Corruption Act, 1988-Sections 13(1)(B), 13(2)
Tribunals and Commissions29 Sept 2026
Sangita Chaudhary Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6810
Railway Services (Pension) Rules 1993
Tribunals and Commissions29 Sept 2026Disposed Of
Mahesh Sinha & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6809
Tribunals and Commissions29 Sept 2026Disposed Of
Atul Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6803
Tribunals and Commissions29 Sept 2026Disposed Of
Gidion Massey Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6798
Tribunals and Commissions29 Sept 2026Disposed Of
Jagdish Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6777
Tribunals and Commissions29 Sept 2026Disposed Of
Shailendra Pawah Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 09 CAT CK 6776