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High Courts09 Oct 2026Partly Allowed

Sanjay Gupta Vs Ashok Kumar Lakra & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1889

Motor Vehicles Act, 1988-Section 173Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(i)