Tribunals and Commissions09 Oct 2026Dismissed
Manish Kumar Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 2128
Administrative Tribunal Act, 1985-Section 19RTI Act, 2005Constitution of India-Article 226, 142
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Search 12,29,172 Indian judgments.
12,29,172 judgments in All Courts · page 215 of 61,459
Tribunals and Commissions09 Oct 2026Dismissed
Mohd. Shafiq Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 2132
Administrative Tribunal Act, 1985-Section 19Railway Services (Pension) Rules, 1993-Rule 65, 65(1)
Tribunals and Commissions09 Oct 2026Disposed Of
Rishipal Singh & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 2292
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions09 Oct 2026Disposed Of
Ashok Kumar Srivastava & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 2291
Railway Services (Pension) Rules, 2026
Tribunals and Commissions09 Oct 2026Disposed Of
Sri Kant Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 2290
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions09 Oct 2026Disposed Of
Sandeep Boby Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 2289
Tribunals and Commissions09 Oct 2026Disposed Of
Vinay Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 2288
Indian Penal Code-Sections 498A, 304BDowry Prohibition Act-Section 4Central Civil Services (Pension) Rules, 1972-Rule 41
High Courts09 Oct 2026Dismissed
Abdul Rehman Wagay Gawgojree Vs Nazir Ahmad Wagay & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1468
Constitution of India-Article 227CPC-Section 151
High Courts09 Oct 2026Dismissed
Bal Krishnan Pandita Vs The Union Territory Of Jammu And Kashmir & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1466
Constitution of India-Article 226, 227, 14J&K Migrant Immovable Property (Preservation, Protection and Restraint on Distress Sales) Act, 1997-Section 2(b)
High Courts09 Oct 2026Dismissed
Commissioner Secretary, PMGSY, Govt., Of J&K & Ors. Vs Mohd. Iqbal
Jammu And Kashmir High Court · (2026) 10 J&K CK 1462
CPC-Order XIV Rule 5, XLI Rule 25, XLI Rule 27Evidence Act-Section 101, 103
High Courts09 Oct 2026Allowed
Gulzar Ahmad Bhat Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1460
Public Safety Act, 1978Unlawful Activities (Prevention) Act, 1967-Section 10, 13Constitution of India-Article 22, 226, 32
High Courts09 Oct 2026
Manzoor Ahmad Darsaroo Vs Ashish Gupta & Anr.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1453
Constitution of IndiaContempt of Courts Act, 1971
High Courts09 Oct 2026Dismissed
Mohd Yaqoob Vs Financial Commissioner (Revenue) & Anr.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1452
Jammu and Kashmir Big Landed Estates Abolition ActConstitution of India-Article 227Land Revenue Act-Section 12
High Courts09 Oct 2026Dismissed
Mst. Sakeena Banoo Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1444
High Courts09 Oct 2026Dismissed
State Vs Ashwani Kumar & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1442
RPC-Sections 307, 147, 148, 149, 341, 302Arms Act-Section 4/25CrPC-Sections 512, 342
High Courts09 Oct 2026Dismissed
Shashi Kumar & Anr. Vs U. T. of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1441
High Courts09 Oct 2026
United India Insurance Co. Ltd. Vs Ghulam Mohi Ud Din Shah & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1439
High Courts09 Oct 2026Dismissed
Smt. Triveni Shivhare & Anr. Vs Sanjay Vyas
Uttarakhand High Court · (2026) 10 UK CK 1070
Provincial Small Cause Courts Act, 1887-Section 25CPC-Order VI Rule 17, XV Rule 1, Section 115Bombay Rents, Hotel and Lodging House Rates Control Act, 1947-Section 15-A
High Courts09 Oct 2026Dismissed
Nirmal Rani Vs Hari Mohan Rastogi & Ors.
Uttarakhand High Court · (2026) 10 UK CK 1071
Provincial Small Cause Courts Act, 1887-Section 25Code of Civil Procedure, 1908-Order 6 Rule 17, 5 Rule 17, 41 Rule 27, 41 Rule 22, 15 Rule 1, Section 115
High Courts09 Oct 2026Disposed Of
M/s Mansa Facility And Services Private Limited Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 1074