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12,28,748 judgments in All Courts · page 213 of 61,438

High Courts08 Oct 2026Allowed

Seeta Bai Vs Suryakant Kashyap

Chhattisgarh High Court · (2026) 10 CHH CK 1805

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 442Protection of Women from Domestic Violence Act, 2005-Sections 12, 18, 19, 20, 21, 22IPC-Section 498-A
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High Courts08 Oct 2026Allowed

Md. Sagir & Anr. Vs The State Of Bihar & Anr.

Patna High Court · (2026) 10 PAT CK 1527

Indian Penal Code-Sections 341, 447, 323, 379, 34, 448, 451, 387Code of Criminal Procedure-Sections 154, 156, 157, 162, 169, 170, 173, 173(8)Constitution of India-Article 21
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High Courts08 Oct 2026

Natwar Nagar Khan Vs Nikki Kumari

Patna High Court · (2026) 10 PAT CK 1530

Family Courts Act, 1984-Section 19(i)Hindu Marriage Act, 1955-Sections 11 to 18, 13, 13(1), 13(1)(i-a), 13(1)(i-b), 13(1)(ia), 13(1)(ib)The Marriage Law (Amendment) Act, 1976
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High Courts08 Oct 2026Dismissed

Mrs Kshama Gupta Vs Manish Gupta

Uttarakhand High Court · (2026) 10 UK CK 2117

Family Courts Act, 1984-Section 7, 14Code of Civil Procedure-Order VIII Rule 1AIndian Evidence Act, 1872
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