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Search 12,29,339 Indian judgments.

12,29,339 judgments in All Courts · page 218 of 61,467

High Courts09 Oct 2026

Ajith Vs The State

Madras High Court · (2026) 10 MAD CK 3107

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 183Bharatiya Nyaya Sanhita, 2023-Sections 137(2), 65(2)Protection of Children from Sexual Offences Act, 2012-Sections 5(m), 5(n), 6(1)

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High Courts09 Oct 2026Allowed

Anita Mandal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 2671

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483NDPS Act-Sections 20(B) and 29

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High Courts09 Oct 2026Allowed

Harishankar Gajbhiye Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 2675

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 318(4), 319(2), 336(3), 338, 340(2), 3(5)

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High Courts09 Oct 2026Dismissed

Vivek Dewangan Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 2676

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 21(C), 37

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High Courts09 Oct 2026

Aatmaram Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 2706

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Excise Act-Section 34(2)

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High Courts09 Oct 2026Dismissed

Abhishek Kumar Paikra Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 2705

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Section 376(2) (n)POCSO Act-Sections 4 & 6

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High Courts09 Oct 2026Dismissed

Arun Kumar Ram Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 2703

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 105, 125(a), 125(b)

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Tribunals and Commissions09 Oct 2026Dismissed

Pooja Sharma Vs Govt. of NCT of Delhi & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 2816

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Tribunals and Commissions09 Oct 2026Disposed Of

Dr. Ajit Kumar Goyal Vs Commissioner, Municipal Corporation Of Delhi

Central Administrative Tribunal · (2026) 10 CAT CK 2807

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Tribunals and Commissions09 Oct 2026Disposed Of

Dr. Yogesh Kumar Vs Commissioner, Municipal Corporation Of Delhi

Central Administrative Tribunal · (2026) 10 CAT CK 2806

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Tribunals and Commissions09 Oct 2026Disposed Of

Kiran Kumar Devarapalli & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 2804

Constitution of India-Article 14

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High Courts09 Oct 2026Allowed

Mitesh Panigrahi Vs Smt. Vedmati @ Mamta

Chhattisgarh High Court · (2026) 10 CHH CK 1852

Hindu Marriage Act, 1955-Section 13(1)(i-a), 13(1), 10(1)(b)

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High Courts09 Oct 2026Dismissed

Oriental Insurance Company Limited Vs Nadhiya Kerketta & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1855

Motor Vehicles Act, 1988-Section 166Evidence Act-Section 101CPC-Order XVIII Rule 4

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High Courts09 Oct 2026Dismissed

Rameshwar Manhare & Ors. Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1862

IPC-Sections 452/34, 323/34, 294, 506 Part-II

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High Courts09 Oct 2026Disposed Of

Sanjay Kumar Agrawal & Anr. Vs Animesh Agrawal & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1864

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

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High Courts09 Oct 2026Disposed Of

Munna Singh & Anr. Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1866

NDPS

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High Courts09 Oct 2026Dismissed

Oriental Insurance Company Limited Vs Veersingh (Dead) & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1880

Employees' Compensation Act, 1923-Section 30, 4Cr.P.C.-Section 174

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High Courts09 Oct 2026

Smt. Madhuri Pujari & Ors. Vs Gurmit Singh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1888

Motor Vehicles Act, 1988-Section 173

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High Courts09 Oct 2026Partly Allowed

Sanjay Gupta Vs Ashok Kumar Lakra & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1889

Motor Vehicles Act, 1988-Section 173Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(i)

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High Courts09 Oct 2026Dismissed

Smt. Dasoda Bai & Anr. Vs M/s Masoom Contractor And Supplier & Anr.

Chhattisgarh High Court · (2026) 10 CHH CK 1890

Employees’ Compensation Act, 1923-Section 30Motor Vehicles Act, 1988

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