High Courts09 Oct 2026Dismissed
Smt. Kamla Devi & Anr. Vs Mehboob Khan & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1891
JUDGMENT DATABASE
Search 12,29,339 Indian judgments.
12,29,339 judgments in All Courts · page 219 of 61,467
High Courts09 Oct 2026Dismissed
Soma Bai & Ors. Vs A. Salwaraju & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1894
Motor Vehicles Act, 1988-Section 173
High Courts09 Oct 2026Dismissed
Dilharan Parkar Vs Mewalal & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1902
Motor Vehicles Act, 1988-Section 166
High Courts09 Oct 2026Allowed
Jharendra Manikpuri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1982
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Chhattisgarh Excise Act-Section 34(2), 59-A(i), 34(1)(a), 34(1)(b), 49-AIPC-Section 279
High Courts09 Oct 2026Allowed
Smt. Gangamati Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1985
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS-Sections 318(4), 3(5)
High Courts09 Oct 2026Dismissed
Kuberam Sahu & Ors. Vs Triveni Bai & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1992
Civil Procedure Code, 1908-Section 100, 96, Order 41 Rule 27Evidence Act, 1872-Section 68
High Courts09 Oct 2026Dismissed
Bhartiya Bahujan Kalyan Sangh Mahant Para Shivrinarayan Through Its President Kamla Prasad Khunte Vs Om Prakash & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1995
High Courts09 Oct 2026Disposed Of
Rajesh Pujari Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1997
Chhattisgarh Town and Country Planning Act, 1973-Section 74, 31, 30(3)
High Courts09 Oct 2026Allowed
Murha Ram Dugga & Ors. Vs Hiraman Nag & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2000
Constitution of India-Article 227CPC-Order 17 Rule 1
High Courts09 Oct 2026Dismissed
Abdul Rasid Vs Shriram Shriman & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2001
CPC-Order 9 Rule 13
High Courts09 Oct 2026Disposed Of
Kamla Sahu Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2006
National Highways Act, 1956-Section 3-G(5)
High Courts09 Oct 2026Disposed Of
Suresh Chand Tiwari & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2009
High Courts09 Oct 2026Disposed Of
Nmdc Limited Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2011
Constitution of India-Article 226
High Courts09 Oct 2026
Pushparaj Shukla Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2017
Right to Fair Compensation and Transparency in Land Acquisition Rehabilitation and Resettlement Act, 2013-Section 24, 24(2)Land Acquisition Act, 1894-Section 5A
High Courts09 Oct 2026Dismissed
Dalit Kumar Kurre & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2018
High Courts09 Oct 2026Disposed Of
Panchram Nayak Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2019
High Courts09 Oct 2026Dismissed
Jogendra Shah Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2022
High Courts09 Oct 2026Dismissed
Ram Narayan Kewat Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2024
CRPC-Section 24Bharatiya Nagarik Suraksha Sanhita, 2023
High Courts09 Oct 2026Dismissed
Rajeev Kumar Dubey Vs Chhattisgarh State Information Commission & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2025
Right to Information Act, 2005-Section 20Constitution of India-Article 226
High Courts09 Oct 2026Dismissed
Reema Singh Rathore & Ors. Vs Chhattisgarh State Power Generation Co. Ltd. & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2041