High Courts04 Nov 2026Partly Allowed
Pushpalata Sagar (Now Pushpalata Chouhan) Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 11 CHH CK 0827
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Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 19 of 61,419
High Courts04 Nov 2026Dismissed
Hemlata Sonant Vs Director, Directorate Of School Education & Ors.
Chhattisgarh High Court · (2026) 11 CHH CK 0825
Constitution of India-Article 14
High Courts04 Nov 2026Allowed
Rajaram Nag & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 11 CHH CK 0817
High Courts04 Nov 2026Dismissed
Mahendra Adil Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 11 CHH CK 0816
High Courts04 Nov 2026Disposed Of
Smt. Manmati Dhurve Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 11 CHH CK 0812
High Courts04 Nov 2026Dismissed
Rajkumar Dwivedi Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 11 CHH CK 0807
High Courts04 Nov 2026
Pankaj Kumar Vs The State Of Chhattisgarh
Chhattisgarh High Court · (2026) 11 CHH CK 0805
BNSS, 2023-Sections 483, 84, 351Bharatiya Nyaya Sanhita-Sections 106(1), 105, 281, 106, 269, 209M.V. Act-Sections 184, 66/192, 146/196, 192(2)
High Courts04 Nov 2026
Keshav Sao Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 11 CHH CK 0801
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 318(4), 61(2), 317(4), 3(5)Information Technology Act-Section 66(D)
High Courts04 Nov 2026Dismissed
Cholamandalam Ms General Insurance Co. Ltd. Vs Mansit Unrao & Ors.
Chhattisgarh High Court · (2026) 11 CHH CK 0800
Motor Vehicles Act, 1988-Section 173, 166
High Courts04 Nov 2026Partly Allowed
Rita Saraf & Ors. Vs Harish Kumar Dewangan & Anr.
Chhattisgarh High Court · (2026) 11 CHH CK 0799
Motor Vehicles Act, 1988-Section 173
High Courts04 Nov 2026Dismissed
Anirudh Gupta & Ors. Vs The State Of Sikkim & Ors.
Sikkim High Court · (2026) 11 SIK CK 0529
Sikkim Judicial Service Rules, 1975
High Courts04 Nov 2026Disposed Of
Shri Kyrshon Marbaniang & Anr. Vs The State Of Meghalaya & Ors.
Meghalaya High Court · (2026) 11 MEG CK 0535
High Courts04 Nov 2026Disposed Of
Meghalaya Progressive Special Educators Union Vs The State Of Meghalaya & Ors.
Meghalaya High Court · (2026) 11 MEG CK 0536
Trade Unions Act, 1926
High Courts04 Nov 2026Disposed Of
Shri. Wanjer Lawriniang Vs State Of Meghalaya
Meghalaya High Court · (2026) 11 MEG CK 0539
IPC-Section 376(2)(f), 323
High Courts04 Nov 2026Disposed Of
Shri. Swik Symbei Vs State Of Meghalaya
Meghalaya High Court · (2026) 11 MEG CK 0542
IPC-Section 376(2)(f)POCSO Act-Section 3(a), 4
High Courts04 Nov 2026Disposed Of
Shri. Stam Surong Vs The State Of Meghalaya & Anr.
Meghalaya High Court · (2026) 11 MEG CK 0543
IPC-Section 302
High Courts04 Nov 2026Disposed Of
Shri. Braianly Sun, alias Shri. Braianling Sun Vs The State Of Meghalaya
Meghalaya High Court · (2026) 11 MEG CK 0544
High Courts04 Nov 2026Disposed Of
Dayophiki Hinge Vs State Of Meghalaya
Meghalaya High Court · (2026) 11 MEG CK 0545
High Courts04 Nov 2026Disposed Of
Shafeeq Razak Vs P.M. Abdul Lahir & Anr.
High Court Of Kerala · (2026) 11 KL CK 0553
Code of Civil Procedure, 1908-Order XVII Rule 2, XVII Rule 3, XVII Rule 3(a), XVII Rule 3(b), IX Rule 13
High Courts04 Nov 2026Disposed Of
Shafeeq Razak Vs P.M. Abdul Lahir & Anr.
High Court Of Kerala · (2026) 11 KL CK 0555
Code of Civil Procedure, 1908-Order XVII Rule 2, XVII Rule 3, XVII Rule 3(a), XVII Rule 3(b), IX, IX Rule 13