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12,28,363 judgments in All Courts · page 18 of 61,419

Supreme Court05 Nov 2026Allowed

Sri Sujit Das & Ors. Vs Union Of India

Supreme Court Of India · 2026 INSC 1195

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8(C), 9A, 20(b)(ii)(c), 21(C), 22(C), 23(C), 25, 25A, 28, 29, 37, 41, 41(1), 41(2), 42, 42(1), 42(1)(d), 43, 43(b), 50, 50(1), 50(2), 51, 52A, 67, 67(c), 76Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35, 36, 43, 43(1), 58, 187CrPC-Section 41, 41(1), 41A, 41A(1), 41A(2), 41A(3), 41A(4), 46, 57, 161, 167, 167(1), 167(2), 439
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High Courts05 Nov 2026Partly Allowed

Amzad & Ors. Vs State Of U.P.

Allahabad High Court · (2026) 11 AHC CK 0468

IPC-Sections 147, 148, 149, 300 (Exception 4), 302, 304, 307, 323, 325, 34, 386, 504, 506, 506(II)Cr.P.C.-Sections 161, 313
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Supreme Court05 Nov 2026Allowed

G. Pazhanivel Vs S. Thilagavathy

Supreme Court Of India · 2026 INSC 1197

Code of Civil Procedure, 1908-Order IV Rule 1, IV Rule 1(2), IV Rule 1(3), IV Rule 2, V Rule 1(1), V Rule 9, VI, VII, VII Rule 9, VII Rule 11, VII Rule 13, X, Section 2(2), 122
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