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Search 12,28,363 Indian judgments.

12,28,363 judgments in All Courts · page 21 of 61,419

High Courts04 Nov 2026Dismissed

Som Krishan Vs State of H.P. & Ors.

High Court Of Himachal Pradesh · (2026) 11 SHI CK 0673

Right of Children to Free and Compulsory Education Act, 2009-Section 23(1)Recruitment and Promotion Rules, 2024-Rule 7, Clause 7
High Courts04 Nov 2026Dismissed

XYZ Vs State Of Gujarat & Anr.

Gujarat High Court · (2026) 11 GUJ CK 0714

Bharatiya Nagrik Suraksha Sanhita, 2023-Section 413Cr.P.C.-Section 372, 313, 164, 161IPC-Section 376(2)(N), 354(D), 506(1), 114
High Courts04 Nov 2026Dismissed

XYZ Vs State Of Gujarat & Anr.

Gujarat High Court · (2026) 11 GUJ CK 0712

Bharatiya Nagrik Suraksha Sanhita, 2023-Section 413Cr.P.C.-Section 372, 313, 164, 161IPC-Sections 376(2)(N), 354(D), 506(1), 114