High Courts12 Oct 2026Allowed
Arvind Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1932
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Sections 127(2), 127(8), 3(5), 309(6), 269, 209
JUDGMENT DATABASE
Search 12,28,671 Indian judgments.
12,28,671 judgments in All Courts · page 188 of 61,434
High Courts12 Oct 2026Allowed
Purushottam Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1933
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 303(2), 3(5)Arms Act-Section 25, 27
High Courts12 Oct 2026
Mukesh Gupta Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1934
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22(c)
High Courts12 Oct 2026
Lavpreet Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1936
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21(B), 27(A)
High Courts12 Oct 2026
Sushil Suradkar & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1937
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 318(4), 317(4), 3(5)Information Technology Act-Section 66D
High Courts12 Oct 2026
Chetan Rajwade & Anr. Vs The State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1938
Bhartiya Nyay Sanhita-Section 296, 351(3), 109(2), 103(1), 3(5)
High Courts12 Oct 2026Dismissed
Sabir Alias Sameer Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1957
Bhartiya Nyay Sanhita, 2023-Section 296, 351(1), 115, 109, 103, 191(2), 191(3), 115(2), 3(5)Arms Act, 1959-Section 25, 27IPC-Section 302
High Courts12 Oct 2026
Rajbeer Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1960
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21(B), 27(A)
High Courts12 Oct 2026Dismissed
Piyush Sharma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1965
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 318(4), 3(5), 317(4), 111I.T. Act-Section 66(D)
High Courts12 Oct 2026Dismissed
Pradeep Tamrakar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1967
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 64(2)(m), 351(3)Protection of Children from Sexual Offences Act, 2012-Sections 4, 6
High Courts12 Oct 2026
Anish Kumar Panika Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1968
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 269, 209NDPS Act-Section 20(B)
High Courts12 Oct 2026Allowed
Suraj Verma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1971
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act-Sections 34(1)(a), 34(2), 59-A
High Courts12 Oct 2026Partly Allowed
Jaiprakash Pandey & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1978
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS-Sections 3(5), 318(4), 336(3), 338, 340(2)
High Courts12 Oct 2026
Abdul Jaid Alias @ Baccha Khan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1981
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 482BNS-Sections 108, 308(5), 3(5)IPC-Sections 147, 148, 149, 302, 34, 120B, 212, 216
High Courts12 Oct 2026
Vinay Madhukar & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1986
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS-Sections 115(2), 238, 296, 3(5), 309, 324(5), 326(f), 351(3)
High Courts12 Oct 2026Allowed
Hitesh Saluja & Anr. Vs The State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1989
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS-Sections 318(4), 336(2), 336(3), 338, 340(2) & 3(5)
High Courts12 Oct 2026Dismissed
M/s S.S. Sales Corporation Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2008
Constitution of India-Article 226
High Courts12 Oct 2026Dismissed
Jai Kumar & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2013
Constitution of India-Article 226
High Courts12 Oct 2026Allowed
Ramkumar Nag Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2027
Indian Penal Code-Sections 452/34, 354/34, 354-B, 294/34, 323/34
High Courts12 Oct 2026Disposed Of
Dilraj Sinha Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2028