High Courts12 Oct 2026Disposed Of
Dr Pasala Veera Prathyusha & Anr. Vs Union Of India & Ors.
Andhra Pradesh High Court · 2025 INSC 117
Constitution of India-Article 226, 14, 19, 21CPC-Section 151
JUDGMENT DATABASE
Search 12,28,662 Indian judgments.
12,28,662 judgments in All Courts · page 186 of 61,434
High Courts12 Oct 2026Disposed Of
Shaik Munna Vs Union Of India & Ors.
Andhra Pradesh High Court · 2025 INSC 117
Constitution of India-Article 226, 19, 21, 300-ACPC-Section 151
High Courts12 Oct 2026
Rayala Padmaja Alias Rayidi Padmaja & Ors. Vs The State & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 2209
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 175(3)Cr.P.C-Section 437, 438, 439, 482Bharatiya Nyaya Sanhita, 2023-Section 329(3), 120(1), 303(1), 75(1), 351(2), 109(1), 3(5)
High Courts12 Oct 2026
Araveeti Suresh Alias Araveti Suresh Vs The State Of Andhra Pradesh & Anr.
Andhra Pradesh High Court · (2026) 10 AP CK 2208
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 528, 35(3)Cr.P.C-Sections 437, 438, 439, 482, 41ABharatiya Nyaya Sanhita, 2023-Sections 316(3), 351(2), 74, 329(3)
High Courts12 Oct 2026Disposed Of
Yalamachili Jahnavi Vs Reserve Bank Of India & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2206
Constitution of India-Article 226, 14 and 21CPC-Section 151
High Courts12 Oct 2026Allowed
The Oriental Insurance Company Ltd. Vs Sri Paresh Debnath & Ors.
Tripura High Court · (2026) 10 TP CK 2136
Motor Vehicles Act, 1988-Section 173, 147(1)(a), 147(1)(b), 166, Second ScheduleCr.P.C.-Section 174Workmen's Compensation Act, 1923
High Courts12 Oct 2026Disposed Of
The Branch Manager, Bajaj Allianz General Insurance Company Limited Vs Smt. Punam Sarkar (Paul) & Ors.
Tripura High Court · (2026) 10 TP CK 2137
M.V. Act-Section 173IPC-Sections 279, 304AIncome Tax Act
High Courts12 Oct 2026Disposed Of
National Insurance Co. Ltd. Vs Mata Rani Tripura & Ors.
Tripura High Court · (2026) 10 TP CK 2138
High Courts12 Oct 2026Disposed Of
The Divisional Manager, The New India Assurance Company Ltd. Vs Hari Bhusan Nama & Ors.
Tripura High Court · (2026) 10 TP CK 2140
Motor Vehicles Act, 1988-Section 173
High Courts12 Oct 2026Disposed Of
Shankar Pal & Anr. Vs The Secretary, Department Of School Education & Literacy, Government Of Jharkhand & Ors.
Jharkhand High Court · (2026) 10 JH CK 2197
High Courts12 Oct 2026Disposed Of
Sanjay Kumar Singh Vs State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 2196
High Courts12 Oct 2026Disposed Of
Dular Chand Ram Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 10 JH CK 2226
High Courts12 Oct 2026Allowed
Tata Hitachi Construction Machinery Co. Pvt. Ltd. Vs Employees’ Provident Fund Organization & Ors.
Jharkhand High Court · (2026) 10 JH CK 2256
Employees’ Provident Funds and Miscellaneous Provisions Act, 1952-Section 8F, 8, 8A, 8B, 8B to 8E, 7A, 7QEmployees’ Provident Fund Scheme, 1952-Para-30, Para-36(B)
High Courts12 Oct 2026Dismissed
Mantu Choudhary Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2252
Indian Penal Code-Section 376(D), 376 D(2)K, 376Cr.P.C.-Section 313, 164Criminal Law Amendment Ordinance, 2013
High Courts12 Oct 2026Dismissed
Mantu Choudhary Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2251
IPC-Section 376(D), 376 D(2)K, 376Cr.P.C.-Section 313, 164Criminal Law Amendment Ordinance, 2013
High Courts12 Oct 2026Allowed
Rana Munda Vs The State of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2250
IPC-Section 302Prevention of Witch (Daain) Practices Act-Sections 3 & 4Cr.P.C.-Section 313
High Courts12 Oct 2026Disposed Of
Lalit Kumar Mahto & Ors. Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 10 JH CK 2249
High Courts12 Oct 2026Disposed Of
Nagendra Nath Parihari Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 10 JH CK 2246
High Courts12 Oct 2026Partly Allowed
Nityanand Tiwary @ Nityanand Tiwari & Ors. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2245
Indian Penal Code-Section 498(A), 304(B), 34Code of Criminal Procedure, 1973-Section 313Dowry Prohibition Act, 1961-Section 2, 3, 4
High Courts12 Oct 2026Allowed
Dikshit Mishra @ Diku Mishra Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2240
IPC-Section 302, 120B, 34Arms Act-Section 27