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12,28,662 judgments in All Courts · page 187 of 61,434

High Courts12 Oct 2026Allowed

Ashok Agrawal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1856

Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 14-A(2), 3(2)(v-a)BNSS-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 75(2), 75(3), 78(2), 79, 296, 351(3), 269, 209
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High Courts12 Oct 2026Allowed

ABC Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1867

Juvenile Justice (Care and Protection of Children) Act, 2015-Section 102, 12BNS-Section 137(2), 87, 64(m)Protection of Children from Sexual Offences Act, 2012-Section 4, 6
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High Courts12 Oct 2026

Sanatan Mandal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1923

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 317(4), 3(5)InformationTechnology Act-Section 66(D)
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High Courts12 Oct 2026Dismissed

Manoj Kumar Ji Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1925

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 318(4), 317(4), 3(5)Information Technology Act-Section 66(D)
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High Courts12 Oct 2026

Pankaj Pal Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1928

Bhartiya Nagrik Suraksha Sanhita, 2023-Sections 483, 84, 351Bharatiya Nyaya Sanhita-Sections 127(2), 127(8), 3(5), 309(6), 269, 209
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