High Courts12 Oct 2026Allowed
Nagesh Kumar Samrath Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2067
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12,28,363 judgments in All Courts · page 189 of 61,419
High Courts12 Oct 2026Disposed Of
Smt. Victoria Lakra (Before Marriage Ku. V. Xaxa) Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2068
High Courts12 Oct 2026Disposed Of
Smt. Parvati Sambhakar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2069
High Courts12 Oct 2026Dismissed
Jageshwari Yadav Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2073
High Courts12 Oct 2026Disposed Of
Dr. Suresh Chandra Tiwari Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2075
Chhattisgarh Pay Revision Rules, 2017College Code-Section 38, Regulation 38, 28
High Courts12 Oct 2026Allowed
Asha Bai Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2078
Recruitment Rules of 1989-Rule 20
High Courts12 Oct 2026Disposed Of
Shailendra Thakur Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 2079
High Courts12 Oct 2026Disposed Of
Rikeshwar Netam Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2082
High Courts12 Oct 2026Disposed Of
Prakash Chandra Sonkar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2085
High Courts12 Oct 2026Disposed Of
Takendra Sinha Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2087
High Courts12 Oct 2026Disposed Of
Lalit Narayan Sharma Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2088
High Courts12 Oct 2026Disposed Of
Chhattisgarh State Electricity Regulatory Commission Vs Union Of India & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 2107
Constitution of India-Article 226GST Act, 2017-Schedule IIIElectricity Act, 2003
High Courts12 Oct 2026Disposed Of
Vijay Kumar Uike Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1803
High Courts12 Oct 2026Disposed Of
Mustafa Karim Momin Vs The Regional Transport Authority & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1808
Chhattisgarh Motor Vehicles Rules, 1994-Rule 67(2)(b)(iii), 72(3)(d)
High Courts12 Oct 2026Dismissed
Arun Kumar Dubey Vs Indira Barbudhe & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1809
Municipal Corporation Act, 1956-Section 392, 307(5), 293(1) and (2), 302, 307(2)(a)Code of Civil Procedure, 1908-Section 115, Order XXXIX Rules 1 and 2Right to Information Act
Tribunals and Commissions12 Oct 2026Allowed
Small Industries Development Bank Of India Vs Ishh Raj Silicon Private Limited
National Company Law Tribunal · (2026) 10 NCLT CK 1702
Insolvency and Bankruptcy Code, 2016-Section 7, 13, 14, 15, 19(2), 33(2), 33(5), 33(7), 34, 34(3), 34(4), 34(5), 43, 45, 49, 50 and 66Insolvency and Bankruptcy Code (Amendment) Act, 2026IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 39B
Tribunals and Commissions12 Oct 2026Allowed
Catalyst Trusteeship Limited Vs J.U.D. Cements Limited
National Company Law Tribunal · (2026) 10 NCLT CK 1763
Insolvency and Bankruptcy Code, 2016-Section 4, 5(7), 5(8), 5(8)(c), 7, 7(3)(a), 7(5), 13(2), 14(1), 17, 18, 19, 20, 25, 31(1), 33, 65Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 9(1)IBBI (Information Utilities) Regulations, 2017-Regulation 20, 20(1A), 21
High Courts12 Oct 2026Allowed
Prabhakar Chourasia & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 10 PAT CK 1521
IPC-Section 498A, 323D.P.-Section 3, 4Hindu Marriage Act, 1955-Section 13 B
High Courts12 Oct 2026Allowed
Maharana Pratap Singh @ Maharana Singh Vs The State Of Bihar
Patna High Court · (2026) 10 PAT CK 1528
BNS-Sections 103(1), 61(2), 3(5), 249, 329(3), 333, 223, 238, 132, 111Arms Act-Section 27BNSS-Section 480(3)
High Courts12 Oct 2026Disposed Of
Munni Devi @ Nanni Devi Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 1533
Indian Penal Code-Sections 147, 149, 148, 323, 341, 379, 429, 504, 354, 392, 452, 34, 448, 380Witch (Daain) Act-Section 3/4Cr.P.C.-Sections 156(iii), 482, 202