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Search 12,28,363 Indian judgments.

12,28,363 judgments in All Courts · page 179 of 61,419

Tribunals and Commissions13 Oct 2026

Bhupendra Kumar Vs Delhi Development Authority

Central Administrative Tribunal · (2026) 10 CAT CK 1026

Administrative Tribunals Act, 1985-Section 19DDA Conduct, Disciplinary and Appeal Regulations, 1999-Regulation 16CCS (Conduct) Rules, 1964-Rule 18(1)
High Courts13 Oct 2026

Shaji K Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 1003

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Kerala Abkari Act, 1 of 1077-Sections 55(i), 13, 63
High Courts13 Oct 2026

Karnan Raj Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 1001

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Protection of Children from Sexual Offences Act, 2012-Sections 7, 8, 3(a), 4, 5(l), 5(j)(ii), 6Bharatiya Nyaya Sanhita, 2023-Sections 69, 88, 64(1), 74
High Courts13 Oct 2026

Mubineez Ali M Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 1000

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 420 read with 34Bharatiya Nyaya Sanhita, 2023-Section 318(4)
High Courts13 Oct 2026

Adarsh Antony Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 10 KL CK 0999

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Protection of Children from Sexual Offences Act, 2012-Sections 4(1) r/w 3(a)(b), 6 r/w 5(l), 7, 8Bharatiya Nyaya Sanhita, 2023-Sections 332(b), 64(1), 64(2)(m)
High Courts13 Oct 2026

Jithin O.A Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 10 KL CK 0998

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 281, 105Motor Vehicles Act, 1988-Sections 134(A), 134(B)
High Courts13 Oct 2026

Shiju Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 10 KL CK 0997

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 118(1), 110
High Courts13 Oct 2026

Mubineez Ali M Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0996

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 420 r/w 34Bharatiya Nyaya Sanhita, 2023-Section 318(4)
High Courts13 Oct 2026

Mubineez Ali M Vs State Of Kerala

High Court Of Kerala · (2026) 10 KL CK 0994

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 420 read with 34Bharatiya Nyaya Sanhita, 2023-Section 318(4)
High Courts13 Oct 2026Allowed

Rohit Sharma Vs State Of H.P.

High Court Of Himachal Pradesh · (2026) 10 SHI CK 0979

HP Police Act, 2007-Section 114, 115Criminal Procedure Code, 1973-Section 313, 397, 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438