Tribunals and Commissions12 Oct 2026Disposed Of
Mitthu Lal Vs Shri V. K. Verma & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3394
Administrative Tribunal Act, 1985-Section 17
JUDGMENT DATABASE
Search 12,28,414 Indian judgments.
12,28,414 judgments in All Courts · page 181 of 61,421
Tribunals and Commissions12 Oct 2026
Bindu Ajith Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3416
Tribunals and Commissions12 Oct 2026Disposed Of
Naresh Kumar Vs Staff Selection Commission & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3440
Administrative Act, 1985-Section 19
Tribunals and Commissions12 Oct 2026
Manish Meena Vs The General Manager, Southern Railway & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3615
Indian Railway Establishment Code, Volume-I (IREC Vol.I)
Tribunals and Commissions12 Oct 2026Disposed Of
Nand Lal Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3601
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions12 Oct 2026Allowed
Dheeraj Bhatia Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3584
Administrative Tribunals Act, 1985-Section 19Indian Railways Assistant Personal Officer (Group 'B' Gazetted) Recruitment Rules, 2018Constitution of India-Articles 14, 16, 141
Tribunals and Commissions12 Oct 2026
Sandeep Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3569
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions12 Oct 2026Disposed Of
Madan Rai Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3567
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions12 Oct 2026
A. Anwar Vs Union of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3750
All India Radio (Group B Post) Recruitment (Amendment) Rules, 1984
Tribunals and Commissions12 Oct 2026Dismissed
Jagannath Verma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3734
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions12 Oct 2026Dismissed
Harendra Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3653
Administrative Tribunal Act, 1985-Section 19RTI Act
Tribunals and Commissions12 Oct 2026Allowed
Dharam Shah Vs Bharat Sanchar Nigam Ltd. & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3334
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 14, 16Fundamental Rules-Rule 11, 15
Tribunals and Commissions12 Oct 2026Allowed
Gaya Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3300
High Courts12 Oct 2026Partly Allowed
Devki Nandan Sharma Vs Registrar Cooperative Society Lucknow & Ors.
Allahabad High Court · (2026) 10 AHC CK 3289
Uttar Pradesh Cooperative Societies Act, 1965-Section 68, Sub-sections (1) and (2)Cooperative Banks Centralized Service Rules, 1976Constitution of India-Article 226
High Courts12 Oct 2026
Mohd.Anis Khan & Ors. Vs State of U.P.
Allahabad High Court · 2026 INSC 899
IPC-Section 147, 376, 506Cr.P.C.-Section 154, 161, 313, 437-A
High Courts12 Oct 2026Allowed
Smt. Sudha Tomar Vs Smt. Shakuntala Devi
Allahabad High Court · (2026) 10 AHC CK 3275
Family Courts Act, 1984-Section 19Guardians and Wards Act, 1890-Section 7, 7(1)(b), 25, 47Hindu Minority and Guardianship Act, 1956-Section 4(b), 4(c), 6, 6(a)
High Courts12 Oct 2026Dismissed
Jasvindar Singh @ Sanjay Mehta Vs State Of U.P. & Anr.
Allahabad High Court · (2026) 10 AHC CK 3271
Code of Criminal Procedure, 1973-Section 125, 125(3), 125(5), 127BNSS-Section 144, 144(5), 146
High Courts12 Oct 2026Partly Allowed
Virendra Kumar Srivastava Vs District Judge Unnao
Allahabad High Court · (2026) 10 AHC CK 3268
Police Act-Section 34Uttar Pradesh Subordinate Courts Staff (Punishment and Appeals) Rules, 1976-Rule 5, 7, 7(4)Evidence Act
High Courts12 Oct 2026Partly Allowed
Ashok Bhatia Vs Bank of Baroda & Ors.
Allahabad High Court · 2026 INSC 328
Bank of Baroda Employees Pension Regulations 1995-Regulation 1, 29, 50