JUDGMENT DATABASE

Search 12,28,363 Indian judgments.

12,28,363 judgments in All Courts · page 178 of 61,419

High Courts13 Oct 2026Allowed

Jaishree Linguram Karwedkar Vs State Of Maharashtra & Ors.

Bombay High Court · (2026) 10 BOM CK 1501

Constitution of India-Article 226, 14, 19(1)(g)Maharashtra Public Trusts Act, 1950Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981-Rule 9

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High Courts13 Oct 2026Allowed

Pradeep S/o. Gangadhar Nagargoje & Ors. Vs The State Of Maharashtra

Bombay High Court · (2026) 10 BOM CK 1500

Indian Penal Code-Sections 498-A, 306, 304-B, 34Dowry Prohibition Act, 1961-Sections 2, 3, 4Evidence Act-Section 113-B

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High Courts13 Oct 2026Disposed Of

Sangita Balbhim More Vs Union Of India & Ors.

Bombay High Court · (2026) 10 BOM CK 1499

National Highways Act, 1956-Section 3, 3A, 3B, 3C, 3C(3), 3D, 3D(2), 3D(3), 3E, 3G, 3H, 3-A to 3-E, 3-A to 3-CConstitution of India-Article 300A, 300-A

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High Courts13 Oct 2026

Navin Osmanabad Zilla Balvikas Samiti & Anr. Vs Pramod Trimbakrao Pawar & Anr.

Bombay High Court · (2026) 10 BOM CK 1498

Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act-Section 9Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981-Rule 36(1), 36(2), 36(3), 37(1), 37(6), 36, 37CPC-Order XXI Rule 43

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High Courts13 Oct 2026Dismissed

Sanjay Gangthade Vs The State Of Maharashtra & Anr.

Bombay High Court · (2026) 10 BOM CK 1497

Indian Penal Code-Sections 376, 342, 452, 506Protection of Children from Sexual Offences Act-Sections 4, 8, 12Code of Criminal Procedure-Section 357(1)

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High Courts13 Oct 2026Allowed

Sanjay Popat Tuwar Vs The State Of Maharashtra

Bombay High Court · (2026) 10 BOM CK 1496

IPC-Section 306, 498-A

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High Courts13 Oct 2026

Rahul Shantaram Sonawane Vs State Of Maharashtra & Ors.

Bombay High Court · (2026) 10 BOM CK 1495

Constitution of India-Article 226, 14

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High Courts13 Oct 2026Dismissed

Sanjay Gangthade Vs The State Of Maharashtra & Anr.

Bombay High Court · (2026) 10 BOM CK 1494

Indian Penal Code-Sections 376, 342, 452, 506Protection of Children from Sexual Offences Act-Sections 4, 8, 12Code of Criminal Procedure-Section 357(1)

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High Courts13 Oct 2026

National Insurance Co. Ltd. Vs Smt. Nilima Prakash Khedkar & Ors.

Bombay High Court · (2026) 10 BOM CK 1493

Motor Vehicles Act, 1988-Section 166, 173

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High Courts13 Oct 2026Disposed Of

Sangita Balbhim More Vs Union Of India & Ors.

Bombay High Court · (2026) 10 BOM CK 1492

National Highways Act, 1956-Section 3, 3A, 3B, 3C, 3C(3), 3D, 3D(2), 3D(3), 3E, 3G, 3HConstitution of India-Article 300A

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High Courts13 Oct 2026Dismissed

Bhagwat Vs Shardabai & Ors.

Bombay High Court · (2026) 10 BOM CK 1491

Motor Vehicles Act, 1988-Section 173, 166, 147Employees' Compensation Act, 1923

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High Courts13 Oct 2026Disposed Of

Ganesh Hotlappa @ Prabhakar Padampalle Vs The State Of Maharashtra & Anr.

Bombay High Court · (2026) 10 BOM CK 1490

IPC-Section 354, 376-ABProtection of Children from Sexual Offences Act, 2012-Section 4(2), 7, 8, 9(m), 10, 18, 29Cr.P.C.-Section 164

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High Courts13 Oct 2026Dismissed

Bhagwat Vs Shardabai & Ors.

Bombay High Court · (2026) 10 BOM CK 1489

Motor Vehicles Act, 1988-Section 173, 166, 147Employees' Compensation Act, 1923

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High Courts13 Oct 2026

Aatif Javeed Merchant Vs S.S. Crown Infrastructure & Ors.

Bombay High Court · (2026) 10 BOM CK 1488

Arbitration and Conciliation Act, 1996-Section 9, 9(2), 7Indian Partnership Act, 1932-Section 11(1), 19, 19(1), 19(2), 19(2)(g), 22Code of Civil Procedure-Order XXXVIII Rule 5

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High Courts13 Oct 2026Allowed

Latif Khan Maheboob Khan Pathan & Ors. Vs The State Of Maharashtra

Bombay High Court · (2026) 10 BOM CK 1487

Indian Penal Code-Section 498-A, 34, 307, 302, 504

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High Courts13 Oct 2026Disposed Of

IJM (India) Infrastructure Limited Vs The State Of Maharashtra

Bombay High Court · (2026) 10 BOM CK 1486

Maharashtra Value Added Tax Act, 2002-Section 45(4), 48(5)Maharashtra Value Added Tax Rules, 2005-Rule 58(1)(b)

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High Courts13 Oct 2026Disposed Of

The State Of Maharashtra Through The Special Land Acquisition Officer Vs Shri Shankar Laxman Ghatge & Ors.

Bombay High Court · (2026) 10 BOM CK 1485

Land Acquisition Act, 1894-Section 4, 11, 24

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High Courts13 Oct 2026Disposed Of

Rare Townships Pvt. Ltd. Vs Archana Y A Upadhyay & Anr.

Bombay High Court · (2026) 10 BOM CK 1484

Real Estate (Regulation and Development) Act, 2016-Section 13, 18, 19(7)Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963-Section 4, 8(b)Registration Act, 1908

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High Courts13 Oct 2026Allowed

Universal Speciality Chemicals Private Limited Vs State Of Maharashtra & Anr.

Bombay High Court · (2026) 10 BOM CK 1483

Companies Act, 1956Companies Act, 2013Constitution of India-Article 226, 227

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High Courts13 Oct 2026Dismissed

Narayan Ganpati Saste & Ors. Vs Yashwant Baburao Saste & Ors.

Bombay High Court · (2026) 10 BOM CK 2266

Limitation Act, 1963-Article 110, 65, Section 28Hindu Succession ActHindu Women's Right to Property Act, 1937

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