High Courts13 Oct 2026Disposed Of
Rajesh Basfore Vs Punjab National Bank & Ors.
Calcutta High Court · (2026) 10 CAL CK 2274
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 177 of 61,419
High Courts13 Oct 2026Dismissed
Rt. Reverend Ashoke Biswas Vs The Church Of North India
Calcutta High Court · (2026) 10 CAL CK 2273
Code of Civil Procedure, 1908-Section 35Civil Rules and Order of the Calcutta High CourtConstitution of India-Article 227
High Courts13 Oct 2026Dismissed
Syed Mahamudul Muswi & Anr. Vs The District Magistrate And Collector, Malda & Ors.
Calcutta High Court · (2026) 10 CAL CK 2272
Waqf Act, 1995-Section 83, 63, 66, 32, 69, 7, 85, 6Musalman Waqf Act of 1923Bengal Waqf Act, 1934
High Courts13 Oct 2026Allowed
Sun Pharma Laboratories Limited Vs Samitava Roy & Anr.
Calcutta High Court · (2026) 10 CAL CK 2271
Industrial Disputes Act, 1947-Section 10(1B)(d), 10(1B), 2(k), 2A, 2(s), 18, Item 7 of the Fifth ScheduleIndustrial Relations Code, 2020-Section 2(q)Constitution of India-Article 111
High Courts13 Oct 2026Partly Allowed
Dinanath Rajaram Ballal Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 10 BOM CK 1482
Constitution of India-Article 48-A, 226Maharashtra Land Revenue Code, 1966-Section 48, 48(1), 258, 258(1), 258(1)(iv), 258(2)Forest (Conservation) Act, 1980-Section 2
High Courts13 Oct 2026
Tanushree Sarkar @ Putul Vs The State Of West Bengal
Calcutta High Court · (2026) 10 CAL CK 2270
Foreigners Act, 1946-Section 14A(b)
High Courts13 Oct 2026Allowed
Thermofriz Insulations Limited & Anr. Vs Trust Estate Mutty Lall Seal & Ors.
Calcutta High Court · (2026) 10 CAL CK 2269
High Courts13 Oct 2026Disposed Of
Smt Tripti Banerjee & Ors. Vs Nirmal Chandra Banerjee & Ors.
Calcutta High Court · (2026) 10 CAL CK 2268
Code of Civil Procedure, 1908-Section 97
High Courts13 Oct 2026Allowed
Uddhab Singh Babu & Anr. Vs Hemanta Kr. Singh Manki
Calcutta High Court · (2026) 10 CAL CK 2267
Bihar Land Reforms ActWest Bengal Estates Acquisition Act, 1953Specific Relief Act, 1963-Section 34
High Courts13 Oct 2026Dismissed
Shri Acharyaratna Deshbooshan Shikshan Prasarak Mandal, Kolhapur Vs The State Of Maharashtra & Ors.
Bombay High Court · (2026) 10 BOM CK 1481
Bar Council of India Moratorium Rules 2025-Rule 9(e)Maharashtra Public Universities Act, 2016-Section 107, Sub-Section (4) of Section 107, Sub-Section (5) of Section 107, 109, 109(2), 109(2)(c), 109(3)(a), 109(3)(c), 109(3)(d), 109(3)(g), proviso to Section 109(4)(d), 109(5)Rules of Legal Education 2008
High Courts13 Oct 2026Dismissed
Shri Sarjerao Ganapati Patil Vs Maharashtra State Electricity Distribution Co. Ltd. & Ors.
Bombay High Court · (2026) 10 BOM CK 1480
High Courts13 Oct 2026Dismissed
Anand Harishchandra Chouhan Vs Smt. Shaila & Ors.
Bombay High Court · (2026) 10 BOM CK 1479
Code of Criminal Procedure, 1973-Section 125, 125(3), 127Hindu Adoptions and Maintenance Act, 1956-Section 20, 20(3)Muslim Women (Protection of Rights on Divorce) Act-Section 3(1)(b)
High Courts13 Oct 2026Disposed Of
Vishwesh Nipanikar & Ors. Vs Prashant Atmaram Harmalkar & Ors.
Bombay High Court · (2026) 10 BOM CK 1478
High Courts13 Oct 2026Partly Allowed
Roque @ Rocky Fernandes Vs Inspectorate General Of Prison & Anr
Bombay High Court · (2026) 10 BOM CK 1508
NDPS Act, 1985-Sections 8(c), 22(c)Goa Prisons Rules, 2021-Rule 1203, 1205
High Courts13 Oct 2026Dismissed
Mohanish Gondhure Vs Kusumanjali & Ors.
Bombay High Court · (2026) 10 BOM CK 1507
Hindu Marriage Act, 1955-Section 9BNSS, 2023-Section 144IPC-Section 498A
High Courts13 Oct 2026Dismissed
Shri Siddeshwar Shivmandir Trust Vs The State Of Maharashtra & Anr.
Bombay High Court · (2026) 10 BOM CK 1506
Prevention of Cruelty to Animals Act, 1960-Section 35, 35(4), 38Prevention of Cruelty to Animals (Care and Maintenance of Case Property Animals) Rules, 2017-Rule 4, 5 Sub-Rule 1
High Courts13 Oct 2026Allowed
Jaigopal Mansaram Ambade Vs State Of Maharashtra
Bombay High Court · 2026 INSC 719
IPC-Section 294, 294(b)
High Courts13 Oct 2026Dismissed
Sanjay Pande Vs State Of Maharashtra & Anr.
Bombay High Court · (2026) 10 BOM CK 1504
IPC-Section 376POCSO Act-Section 4, 6, 21Criminal Procedure Code-Section 310
High Courts13 Oct 2026
Navin Osmanabad Zilla Balvikas Samiti & Anr. Vs Pramod Trimbakrao Pawar & Anr.
Bombay High Court · (2026) 10 BOM CK 1503
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act-Section 9Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981-Rule 36(1), 36(2), 36(3), 37, 37(1), 37(6)CPC-Order XXI Rule 43
High Courts13 Oct 2026
Wamanrao Ramrao Shinde & Ors. Vs Sudhakar Abasaheb Shinde & Ors.
Bombay High Court · (2026) 10 BOM CK 1502
Maharashtra Public Trusts Act, 1950-Section 22, 70-A, 70(1), 70(2), 47Maharashtra Public Trust Rules, 1951-Rule 7AMaharashtra Land Revenue Code, 1966-Section 257