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12,28,363 judgments in All Courts · page 175 of 61,419

High Courts13 Oct 2026Dismissed

Ingong Pabin & Ors. Vs The State Of AP & Ors.

Gauhati High Court · (2026) 10 GAU CK 1429

Range Forest Officer Recruitment Rules, 2019-Serial No. 7, Serial No. 11(b) of the ScheduleForest Recruitment Rules, 2003-Column 8 of the ScheduleConstitution of India-Article 14, 16, 16(1), 16(2), Proviso to Article 309
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High Courts13 Oct 2026Allowed

Shashi R. Jatia Vs Prudent Arc & Ors.

Delhi High Court · (2026) 10 DEL CK 2285

Constitution of India-Article 226, 227, 14, 21, 12, 300AIndian Penal Code, 1860-Section 406, 420, 468, 471, 120-BSecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4), 13, 17, 34
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High Courts13 Oct 2026Allowed

State (Govt Of NCT Of Delhi) Vs Bajrang Bali Singh

Delhi High Court · (2026) 10 DEL CK 1413

Code of Criminal Procedure, 1973-Section 378(3), 164, 378Protection of Children from Sexual Offences Act, 2012-Sections 9(m)/10, 9, 29Indian Penal Code 1860-Sections 354/354-A/506, 506
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High Courts13 Oct 2026Allowed

Mataddin Vs Union Of India

Delhi High Court · (2026) 10 DEL CK 1423

Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(c), 123(c)(2)
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