High Courts13 Oct 2026Allowed
Santosh Chaubey Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 1621
Arms Act, 1959-Section 13(3)(b), 14(1)(b)(ii), 14, 17Arms Rules, 2016-Rule 12(3)(a), 39, 10(3)IPC-Section 387
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 174 of 61,419
High Courts13 Oct 2026
Sankre Hansika & Anr. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 1620
High Courts13 Oct 2026Allowed
Alok Ranjan Vs The State Of Bihar & Anr.
Patna High Court · (2026) 10 PAT CK 1619
Cr.P.C-Section 202, 82, 83
High Courts13 Oct 2026
Sayyeda Rushda Fatima Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 1618
High Courts13 Oct 2026
Sri Sowmica Chitneedi & Ors. Vs The State Of Telangana & Anr.
Telangana High Court · (2026) 10 TEL CK 1617
High Courts13 Oct 2026Partly Allowed
New India Assurance Company Limited Vs Smt. Sateshwari Devi & Ors.
Uttarakhand High Court · 2025 INSC 821
Motor Vehicles Act
High Courts13 Oct 2026Disposed Of
M/s National Book Distributors Vs Assistant Commissioner State Tax
Uttarakhand High Court · (2026) 10 UK CK 2116
CGST/ SGST Act, 2017-Section 74(1), 74(5)Uttarakhand Goods and Services Tax Act, 2017-Section 74(1), 74(9), 74(10)
High Courts13 Oct 2026Dismissed
Gurbhajan Singh Vs Harminder Kaur
Uttarakhand High Court · (2026) 10 UK CK 2119
High Courts13 Oct 2026Dismissed
Monika Lalit Kumar Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 2123
BNS-Section 318(4), 336(3), 338 and 340(2)
High Courts13 Oct 2026Disposed Of
Safika Khatun Vs State Of Uttarakhand & Anr.
Uttarakhand High Court · (2026) 10 UK CK 2124
Tribunals and Commissions13 Oct 2026Dismissed
Raj Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 2295
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Limitation Act-Section 5Limitation Act, 1908-Section 23
High Courts13 Oct 2026
Giribala Senapati & Ors. Vs Umesh Chandra Das & Anr.
Orissa High Court · (2026) 10 OHC CK 1475
Motor Vehicles Act, 1988-Section 173, 173(1), 166IPC-Section 279, 304(A)
High Courts13 Oct 2026Allowed
Ketaki Bewa & Ors. Vs Anasuya Routray & Anr.
Orissa High Court · (2026) 10 OHC CK 1474
Motor Vehicles Act, 1988-Section 173(1), 166CPC-Order XLI, Rule 14(4)
High Courts13 Oct 2026Dismissed
Oriental Insurance Co. Ltd. Vs Ketaki Bewa & Ors.
Orissa High Court · (2026) 10 OHC CK 1473
Motor Vehicles Act, 1988-Section 173(1)Limitation Act-Section 3, 5CPC-Order XLI Rule 14(4)
High Courts13 Oct 2026Allowed
M/s. Jyoti Malati Travels Vs Divisional Manager, The New India Assurance Co. Ltd. & Ors.
Orissa High Court · (2026) 10 OHC CK 1472
Motor Vehicles Act, 1988-Section 173, 163-A, 166, 149(2)(a)(ii), 149(2), 149
High Courts13 Oct 2026
Surendra Kirar Vs The State Of Madhya Pradesh & Ors.
Madhya Pradesh High Court · (2026) 10 MP CK 1469
Code of Criminal Procedure, 1973-Sections 397, 401, 227, 228BNSS-Sections 438, 442IPC-Sections 306, 376, 354-D, 354-A, 452, 323, 294, 506 Part-II, 107, 375
High Courts13 Oct 2026Dismissed
Smt Kitamma Vs The State Of Karnataka
Karnataka High Court · (2026) 10 KAR CK 1467
Indian Penal Code-Section 307CrPC, 1973-Section 374(2), 482BNSS, 2023-Section 528
High Courts13 Oct 2026Allowed
Jaswant Singh & Ors. Vs State Of J And K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 2286
J&K Police Act, 1983-Sections 18, 19Constitution of India-Article 311
High Courts13 Oct 2026Allowed
Shri Imsulong Kichu Vs The State Of Nagaland & Anr
Gauhati High Court · (2026) 10 GAU CK 1458
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 77IT Act-Section 66-E/67-AIPC-Section 420, 468, 471, 34, 120-B, 326, 307
High Courts13 Oct 2026Dismissed
Ingong Pabin & Ors. Vs The State Of AP & Ors.
Gauhati High Court · (2026) 10 GAU CK 1428
Range Forest Officer Recruitment Rules, 2019-Serial No. 7 and Serial No. 11(b) of the ScheduleForest Recruitment Rules, 2003-Column 8 of the ScheduleConstitution of India-Article 14, 16, 16(1), 16(2), Proviso to Article 309