High Courts13 Oct 2026Allowed
Arvind Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1955
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 305(a), 331(3), 3(5)
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 171 of 61,419
High Courts13 Oct 2026Dismissed
Alok Kumar Chauhan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1956
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)(ii)(C), 37
High Courts13 Oct 2026Allowed
Rajesh Kumar Kathle Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1969
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Excise Act-Section 34(2)
High Courts13 Oct 2026Dismissed
Chandan Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1973
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483POCSO Act-Sections 4 & 6Scheduled Castes and Schedules Tribes (Prevention of Atrocities) Act, 1989-Section 3(2)(v)
High Courts13 Oct 2026Dismissed
Hemant Soni Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1975
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS-Section 61(2), 316(2), 112(2), 319(2), 318(2), 338, 336(3), 336(4), 340(2)Information Technology (Amendment) Act, 2008-Section 66(C), 66(D)
High Courts13 Oct 2026Allowed
Rubina Khan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1984
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS-Sections 316(5), 3(5)Essential Community Act-Sections 3, 7
High Courts13 Oct 2026
Kuldeep Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1988
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482, 175 (3)IPC-Section 463, 464, 467, 470, 471, 120-B
High Courts13 Oct 2026Dismissed
Mohit Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1990
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS-Section 64(2)(m), 69IPC-Section 376(2)(n)
High Courts13 Oct 2026Dismissed
Sekh Siraj Mohammad Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1991
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482IPC-Section 379, 34
High Courts13 Oct 2026Allowed
Smt Yogeshwari Sahu Vs Tribuvan Kumar Sahu
Chhattisgarh High Court · (2026) 10 CHH CK 1996
Civil Procedure Code, 1908-Section 24Hindu Marriage Act, 1955-Section 13(1)(i-A)
High Courts13 Oct 2026Dismissed
Sourabh Nishad Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2002
High Courts13 Oct 2026Disposed Of
Sheikh Jameel Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2014
High Courts13 Oct 2026Dismissed
Anand Prakash Yadav Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2020
High Courts13 Oct 2026
Reshamlal Diwakar & Anr. Vs Kishan Kumar Diwakar & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2023
CGLRC 1959-Section 115Code of Civil Procedure-Order 39 Rules 1 and 2
High Courts13 Oct 2026Disposed Of
Buta Singh Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2029
The Land Revenue Code-Section 250
High Courts13 Oct 2026Disposed Of
Smt. Rashmi Agrawal Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2030
High Courts13 Oct 2026
Mohammad Aslam Rathore Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2040
Constitution of India-Articles 19(1)(g), 19(6), 21
High Courts13 Oct 2026Dismissed
Kailash Yadav Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2044
Constitution of India-Article 226
High Courts13 Oct 2026Disposed Of
Rekha Mandal & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2047
Chhattisgarh Land Revenue Code, 1959-Section 165(7-B)
High Courts13 Oct 2026Disposed Of
Priyash Agrawal Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2048