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12,28,363 judgments in All Courts · page 170 of 61,419

High Courts13 Oct 2026Dismissed

Navin Soni Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1907

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 183Bharatiya Nyaya Sanhita, 2023-Sections 137(2), 65(2)Protection of Children from Sexual Offences Act, 2012-Section 4
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High Courts13 Oct 2026Dismissed

Anurag Soni Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1943

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 111Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(C), 29, 27(A), 37
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High Courts13 Oct 2026Allowed

Sahil Khan & Ors. Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1946

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 109, 296, 351(2), 115(2), 118(1), 191(3)Arms Act-Sections 25, 27
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High Courts13 Oct 2026Dismissed

Balram Sahoo Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1948

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act-Sections 20(B)(ii)(c), 29BNS Act-Sections 338, 336(3), 340(2)
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High Courts13 Oct 2026Dismissed

Pratik Sharma Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1949

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20(C), 29, 37
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High Courts13 Oct 2026Dismissed

Ashok Dandariya Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1950

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22, 29, 37BNS-Section 111
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