High Courts13 Oct 2026Allowed
Jai Pratap Ram @ Jaipratap Ram Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2264
I.P.C.-Section 302, 324Cr.P.C.-Section 313
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 169 of 61,419
High Courts13 Oct 2026Partly Allowed
Hari Mahto & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2258
IPC-Sections 324, 341, 34, 323, 326, 307Probation of Offenders Act, 1958-Section 4
High Courts13 Oct 2026Allowed
Glider Buildcon Realtors Private Limited Vs Chief Controlling Revenue Authority & Ors.
Bombay High Court · (2026) 10 BOM CK 1823
Constitution of India-Articles 226, 227, 142Companies Act, 2013Maharashtra Stamp Act, 1958-Section 47, 48, 48(1), 48(3), 52, 52A, Article 25 of Schedule I
Tribunals and Commissions13 Oct 2026Dismissed
Arun Gupta & Ors. Vs Yogendra Pal Jain & Ors.
National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 1827
Companies Act, 1956-Section 235, 397, 398, 399, 402, 406, 407NCLT, Rules, 2016-Rule 11Contempt of Courts Act, 1971
High Courts13 Oct 2026Allowed
Savarnkaur & Ors. Vs Pratej Singh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1830
Code of Civil Procedure, 1908-Section 96, Order XXII Rule 4, I Rule 10CrPC-Section 145
High Courts13 Oct 2026Dismissed
Prince Gupta @ Ashok Shah @ Bodhu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1834
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 22(C), 37
High Courts13 Oct 2026Disposed Of
M/s Nextgen Technologies & Anr. Vs IGE Medical Pvt. Ltd. & Ors.
Uttarakhand High Court · (2026) 10 UK CK 1841
Arbitration and Conciliation Act, 1996-Section 9
High Courts13 Oct 2026Dismissed
M/s Fiberfill Engineers Vs Union Of India & Ors.
Uttarakhand High Court · (2026) 10 UK CK 1842
Arbitration and Conciliation Act, 1996-Section 37, 9, 17Commercial Courts Act, 2015-Section 13(1A)Code of Civil Procedure-Order 39
High Courts13 Oct 2026Disposed Of
Pramendra Mitra Sonkar Vs Dhanraj Sonkar & Ors.
Uttarakhand High Court · (2026) 10 UK CK 1847
Civil Procedure Code, 1908-Order XXXIX Rule 2A, 39 Rule 1 and 2
High Courts13 Oct 2026Allowed
Parasram Baiga Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1850
BNSS, 2023-Section 415 (2), 481Electricity Act, 2003-Section 135 (1) (A)IPC-Section 304 (A)
High Courts13 Oct 2026Partly Allowed
Prateek Sharma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1857
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 481Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22(b), 21(b), Serial No.178 of the ScheduleCode of Criminal Procedure
High Courts13 Oct 2026Dismissed
Sanjeev Guruwara Vs Smt. Poornima Khare Guruwara @ Hema Khare Guruwara
Chhattisgarh High Court · (2026) 10 CHH CK 1860
Family Courts Act, 1984-Section 19(1)Hindu Marriage Act, 1955-Sections 13(1)(i-a), 13(1)(i-b), 13, 13-B, 23Constitution of India-Article 142
High Courts13 Oct 2026Disposed Of
Smt. Ashok Lata Kurre & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1863
Code of Civil Procedure, 1908-Section 96, 107, 107(1)(a), 107(2)Hindu Marriage Act, 1955-Section 5Specific Relief Act, 1963-Section 34
High Courts13 Oct 2026Dismissed
Uttara Kumari & Anr. Vs Kuldeep Singh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1879
High Courts13 Oct 2026Partly Allowed
Smt. Jaya Chelak & Ors. Vs Manbodhram & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1881
Motor Vehicles Act, 1988-Section 173
High Courts13 Oct 2026Partly Allowed
Krishna Kumar Shandilya & Ors. Vs Subhash Chand Sinha & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1882
Motor Vehicles Act, 1988-Section 173
High Courts13 Oct 2026Partly Allowed
Purushottam Kurre Vs Dinesh Kumar Verma & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1883
Motor Vehicles Act, 1988-Section 173
High Courts13 Oct 2026Partly Allowed
Fatteram Yadav Vs Daneshwar Potai & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1887
Motor Vehicles Act, 1988-Section 173
High Courts13 Oct 2026Partly Allowed
The Oriental Insurance Company Ltd. Vs Sukta Netam & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1898
Motor Vehicles Act, 1988-Section 173, 163-A
High Courts13 Oct 2026Dismissed
The New India Assurance Company Limited Vs Smt. Bindabai & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1901
Motor Vehicles Act, 1988-Section 173, 166IPC-Sections 279, 304(A)Central Motor Vehicles Rules, 1989-Rules 86, 87(3)