High Courts13 Oct 2026Dismissed
Shri Sanjoy Ghosh Vs The State Of Tripura
Tripura High Court · (2026) 10 TP CK 2135
Cr.P.C.-Section 374(2), 313BNSS-Section 415(2)IPC-Section 302, 380, 511
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12,28,363 judgments in All Courts · page 168 of 61,419
High Courts13 Oct 2026Dismissed
Pawan Kumar & Anr. Vs Janak Raj
High Court Of Himachal Pradesh · (2026) 10 SHI CK 2144
Code of Civil Procedure-Section 20(1), 96
High Courts13 Oct 2026
State Of Himachal Pradesh Vs Bhawan Sood
High Court Of Himachal Pradesh · (2026) 10 SHI CK 2145
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 50Bhartiya Nagarik Suraksha Sanhita, 2023-Section 481Code of Criminal Procedure-Section 313, 437-A
High Courts13 Oct 2026Disposed Of
Om Parakash & Ors. Vs State of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 2146
Constitution of India-Articles 14, 16Right to Education Act-Section 23(2)H.P. Education Code, 1985-Chapter VIII, Article 145
High Courts13 Oct 2026Allowed
Anil Sharma Vs The State Of Jharkhand & Ors.
Jharkhand High Court · 2025 INSC 969
IPC-Sections 302/34, 307/34Cr.P.C.-Sections 428, 433(a), 432, 433, 433-A, 401Bihar Reorganisation Act, 2000-Sections 2(f), 85
High Courts13 Oct 2026Dismissed
Sahzad Ansari Vs State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 2198
IPC-Section 34, 302, 304, 323, 341, 342, 504Cr.P.C.-Section 313
High Courts13 Oct 2026Allowed
Ajay Singh Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 2237
B.N.S.S., 2023-Section 528B.N.S., 2023-Section 308(2), 308(5), 351(3), 3(5)Arms Act-Section 27
High Courts13 Oct 2026Dismissed
M/s Mintu Prasad Gupta Vs State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 10 JH CK 2236
High Courts13 Oct 2026Allowed
Md. Ramjan @ Ramjan Mian & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 2235
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Section 323, 324, 325, 341, 354(B), 307, 504, 506/34Code of Criminal Procedure-Section 482, 320
High Courts13 Oct 2026Dismissed
Chokro Pradhan & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2234
IPC-Section 302/34, 201/34, 304, 302Cr.P.C.-Section 313
High Courts13 Oct 2026Allowed
Sanjay Lohar Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2233
IPC-Sections 376(2)(n), 506Cr.P.C.-Section 164, 313
High Courts13 Oct 2026Allowed
Devnarayan Tudu @ Dev Narayan Tudu Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2232
B.N.S., 2023-Section 108, 3(5), 108(1)
High Courts13 Oct 2026Allowed
Md. Khalil Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2231
IPC-Sections 302, 201, 120B, 34Cr.P.C.-Section 313
High Courts13 Oct 2026Allowed
Amol @ Anmol Kumar Yadav Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2230
BNS-Sections 96, 127(2), 115(2), 352, 3(5)
High Courts13 Oct 2026Dismissed
Dandu Ram @ Sandeep Ram Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2229
IPC-Sections 302, 376, 307Cr.P.C.-Section 313
High Courts13 Oct 2026Dismissed
Sajid Ansari Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2228
Bharatiya Nyaya Sanhita, 2023-Sections 126(2), 127(2), 115(2), 70(1), 352
High Courts13 Oct 2026Dismissed
Jagdish Singh Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2227
IPC-Section 302Cr.P.C.-Section 313
High Courts13 Oct 2026Partly Allowed
Rituraj Oraon @ Chhatrapal Oraon Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2224
Indian Penal Code-Section 302, 300, 304 Part-IICr.P.C.-Section 313, 161Indian Evidence Act-Section 106
High Courts13 Oct 2026Dismissed
Pushpa Kumari Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 10 JH CK 2248
IPC-Section 363, 364, 302, 201, 120B, 34
High Courts13 Oct 2026
Gullu Sardar Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2242
IPC-Section 302, 323, 300, 304 (Part-II), 299B.N.S., 2023-Section 101, 100