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12,28,363 judgments in All Courts · page 166 of 61,419

High Courts13 Oct 2026Allowed

Shiv Prasad Vs Devnarayan & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2428

Code of Civil Procedure, 1908-Order 43 Rule 1(k), 22 Rule 4, 22 Rule 9, 22 Rule 9(2)Limitation Act, 1963-Section 5
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High Courts13 Oct 2026Disposed Of

Saroj Sahu Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2503

Disaster Management Act 2005-Section 6 (2) (i), 10 (2) (i), Chapter IVEpidemic Diseases Act, 1897-Section 3Indian Penal Code, 1860-Section 188, 269
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High Courts13 Oct 2026Disposed Of

Gunakala Sivaiah Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 2581

University Grants Commission (Minimum Qualifications for Appointment of Teachers and Other Academic Staff in Universities and Colleges and Measures for the Maintenance of Standards in Higher Education) Regulations, 2018-Regulation 4.1, 4.1(i), 4.1(ii), 4.1(iii), 10, 10(f)(iii), 13, Table 3-AAICTE Regulations, 2019-Clause 5.2.c.i, 10(f), 2.25Constitution of India-Article 14, 16, 21, 226
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