CourtKutchehry.com

JUDGMENT DATABASE

Search 12,28,363 Indian judgments.

12,28,363 judgments in All Courts · page 147 of 61,419

High Courts14 Oct 2026Disposed Of

Tota Ram Vs Kanchan Lata & Anr.

High Court Of Himachal Pradesh · (2026) 10 SHI CK 2711

Code of Criminal Procedure, 1973-Section 482, 190, 468, 125Indian Penal Code-Sections 406, 506, 405, 498-AHindu Marriage Act-Section 13, 24
Read judgment
High Courts14 Oct 2026

Pawan Kumar Vs State Of HP

High Court Of Himachal Pradesh · (2026) 10 SHI CK 2773

Punjab Excise Act, 1914-Section 3(1), 3(6), 3(6-b), 3(12)(a), 3(12-a), 3(14), 3(16), 3(17), 3(19), 23, 31, 61, 61(1)(a), Proviso 3(iii) to Section 61(1)(a)Criminal Procedure Code, 1973-Section 100(6), 313, 397, 437-A, 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 481
Read judgment
High Courts14 Oct 2026Disposed Of

Zydus Healthcare Limited Vs Assistant Commissioner of Income Tax

Sikkim High Court · (2026) 10 SIK CK 2763

Constitution of India-Article 226Income Tax Act, 1961-Section 32, 41, 80IE, 90, 90A, 115JB, 115JC, 132, 132A, 133A, 135A, 142, 143(2), 143(3), 144B, 147, 148, 148A, 148A(b), 148A(d), 149, 149(1)(a), 149(1)(b), 151, 153A, 153C, 246A, 271(1)(c)Direct Tax Laws (Amendment) Act, 1987
Read judgment
High Courts14 Oct 2026Dismissed

A. Rambabu Vs The State Of Andhra Pradesh & Ors.

Andhra Pradesh High Court · (2026) 10 AP CK 2534

Constitution of India-Article 226, 14, 19, 21, 300A, 243-ZGAndhra Pradesh Municipal Corporations (Delimitation of Wards) Rules, 1996Hyderabad Municipal Corporation Act, 1955 (Act No. 2 of 1956)
Read judgment