High Courts14 Oct 2026Partly Allowed
Kalyani Rathore & Ors. Vs Ram Manohar Sharma & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2420
Motor Vehicles Act, 1988-Section 173
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 148 of 61,419
High Courts14 Oct 2026Dismissed
Smt. Manjula Rathi Vs Union Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2453
National Highways Act, 1956-Section 3G(5)Arbitration and Conciliation Act, 1996-Section 5, 34, 37, 37(2)Constitution of India-Article 226, 227
High Courts14 Oct 2026Dismissed
Rajkumar Agrawal Vs Kailash Nath Tiwari & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2457
Constitution of India-Article 227National Highways Act, 1956-Section 3H, 3H(4)Code of Civil Procedure-Order I Rule 10, I Rule 10(2)
High Courts14 Oct 2026Dismissed
Manish Kumar Ghore Vs Municipal Corporation, Bilaspur
Chhattisgarh High Court · (2026) 10 CHH CK 2460
Constitution of India-Article 227Chhattisgarh High Court (Appeal to Division Bench) Act, 2006-proviso to Section 2(1)
High Courts14 Oct 2026Disposed Of
Lacch Kumar Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2504
National Highways Act, 1956-Section 3G(5)Constitution of India-Article 226, 32
High Courts14 Oct 2026Disposed Of
Smt. Usha Singh & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2496
Code of Civil Procedure, 1908-Order 39 Rules 1 & 2, XXXIX Rules 1 and 2, Section 115Constitution of India-Article 226
High Courts14 Oct 2026Disposed Of
Smt. Usha Singh & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2493
Code of Civil Procedure, 1908-Order XXXIX, Rules 1 and 2, Section 115Constitution of India-Article 226
High Courts14 Oct 2026
Akiri Sunitha & Anr. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2541
Constitution of India-Article 226, 14, 19(1)(g), 300-AAndhra Pradesh Minor Mineral Concession Rules, 1966-Rule 26, Sub-Rule (3)(ii)Mines and Minerals (Development and Regulation) Act, 1957
High Courts14 Oct 2026
P.L.V.N. Murthy @ Murthy Yadav Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2540
High Courts14 Oct 2026
Gottipati Siva Naga Deepthi Vs The Assistant Commissionerst
Andhra Pradesh High Court · (2026) 10 AP CK 2539
Andhra Pradesh Goods and Services Tax Act, 2017-Section 73, 79, 93CPC-Section 151Constitution of India-Article 226, 14, 19(1)(g), 265
High Courts14 Oct 2026
M/S Prudent Marine Services And Logistics Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2538
Constitution of India-Article 226CPC-Section 151
High Courts14 Oct 2026
S Hemanand Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2537
Constitution of India-Article 226, 14, 21AP Municipal Corporation Act, 1955CPC-Section 151
High Courts14 Oct 2026
Thandava Yogesh Vs The State Of AP & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2536
High Courts14 Oct 2026
Oswal Minerals Limited Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2535
Constitution of India-Article 226, 14, 19(1)(g)CPC-Section 151AP Electricity Reforms Act, 1998
High Courts14 Oct 2026
Dr. Piili Sunanda Vijaya Lakshmi Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2592
High Courts14 Oct 2026
Chukka Ajay Kumar Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2591
High Courts14 Oct 2026Dismissed
Pothuraju Ajay Jain Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · 2026 INSC 26
Constitution of India-Articles 14 and 21National Sports Development Code, 2011
High Courts14 Oct 2026Disposed Of
Guttula Srinivas Vs The Union Of India & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2589
Constitution of India-Article 226, 14, 19, 21Passport ActCPC-Section 151
High Courts14 Oct 2026Disposed Of
Yamavarapu Varshit Mukund Yadav Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2587
High Courts14 Oct 2026
Papisetti Suresh Naidu & Ors. Vs The State Of Andhra Pradesh & Ors.
Andhra Pradesh High Court · (2026) 10 AP CK 2586
Constitution of India-Article 226, 14, 243-ZA