High Courts14 Oct 2026Disposed Of
Naginder Singh (deceased) through his LRs. Vs State Of H.P & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 2143
Constitution of India-Article 14Recruitment and Promotion Regulations
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 150 of 61,419
High Courts14 Oct 2026Allowed
Satrughan Lohar Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2170
Code of Criminal Procedure, 1973-Section 374(2), 156(3), 313Indian Penal Code-Section 376(1), 376, 493, 90, 375 clause thirdly
High Courts14 Oct 2026Allowed
Mumtaj Begam Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 10 JH CK 2173
Civil Services Examination Rules, 2022
High Courts14 Oct 2026Allowed
Akash Mandal & Ors. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 2185
B.N.S.S., 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Sections 127(1), 115(2), 117(2), 109, 303(2), 3(5)Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3(1)(r)(s)
High Courts14 Oct 2026Allowed
Mahadeo Oraon Vs State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2225
Explosive Substances Act, 1908-Section 5, 4, 2Arms Act-Section 25(1-B)a, 26, 25(1)(B)Explosives Act, 1884
High Courts14 Oct 2026
Raj Kumar Sao @ Raj Kumar @ Rajauli @ Raju Kumar & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2223
Narcotic Drugs and Psychotropic Substances Act (NDPS Act)-Section 8, 17(b), 18, 30-B, 32-B
High Courts14 Oct 2026
Raj Kumar Sao @ Raj Kumar @ Rajauli @ Raju Kumar & Anr. Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2222
Narcotic Drugs and Psychotropic Substances Act (NDPS Act)-Section 8, 17(b), 18, 30-B, 32-B
High Courts14 Oct 2026Dismissed
Karam Singh Munda & Ors. Vs The State Of Bihar (Now Jharkhand)
Jharkhand High Court · (2026) 10 JH CK 2221
Indian Penal Code-Section 147, 148, 149, 324, 302, 307, 34, 141, 142, 143Cr.P.C.-Section 394, 313B.N.S.S., 2023-Section 435
High Courts14 Oct 2026Allowed
Suraj Kumar & Anr. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 2220
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 304, 34Code of Criminal Procedure-Section 482, 320
High Courts14 Oct 2026Allowed
Ashok Kumar Maity Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 2219
I.P.C.-Section 498A, 120B, 34Cr.P.C.-Section 156(3)Dowry Prohibition Act-Section 3, 4
High Courts14 Oct 2026Allowed
Animesh Xalxo @ A. Khalkho Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 2218
BNS, 2023-Section 64(1)POCSO Act-Section 4Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12
High Courts14 Oct 2026Allowed
Piyush Deep Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2217
BNS, 2023-Section 96Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12Criminal Procedure, 1973
High Courts14 Oct 2026
Chopal Sao Vs The State Of Bihar (Now Jharkhand)
Jharkhand High Court · (2026) 10 JH CK 2216
Indian Penal Code-Sections 302 and 34Cr.P.C.-Sections 394 and 313BNSS-Section 435
High Courts14 Oct 2026
Vijay Kumar Gupta @ Annu @ Bijay Kumar Gupta Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 2215
IPC-Section 498
High Courts14 Oct 2026Allowed
XXXXX XXXX Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2257
High Courts14 Oct 2026Allowed
Ranjeet Das @ Ranjeet Kumar Das Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 2255
Indian Penal Code-Section 498A, 34Cr.P.C.-Section 202, 313
High Courts14 Oct 2026Allowed
Subhash Soy Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2244
IPC-Section 302, 201Cr.P.C.-Section 162
High Courts14 Oct 2026Disposed Of
Juvenile “X” Represented Through His Father Vs The State Of Jharkhand & Ors.
Jharkhand High Court · (2026) 10 JH CK 2243
Bhartiya Nyaya Sanhita, 2023-Sections 127(2), 65(2), 351(3)POCSO Act-Section 6/10Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12
High Courts14 Oct 2026Allowed
Asim Toppo Vs The State Of Jharkhand
Jharkhand High Court · (2026) 10 JH CK 2239
IPC-Section 376, 302, 341, 323, 302/34
High Courts14 Oct 2026Allowed
Daya Shankar Ojha & Anr. Vs The State Of Jharkhand & Anr.
Jharkhand High Court · (2026) 10 JH CK 2263
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 420, 406, 34, 405, 506