High Courts15 Oct 2026Disposed Of
Seth Kirodimal Dharmada Trust Raigarh Through The President Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2050
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12,28,363 judgments in All Courts · page 138 of 61,419
High Courts15 Oct 2026Disposed Of
M/s Shree Sawariya Seth Milk And Food Products Through Its Proprietor Shri Anshul Bansal Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2054
High Courts15 Oct 2026Disposed Of
In The Suo Moto Public Intrest Litigation Based On News Item Published In Navbharat, Last Page, Bilaspur, Thursday Dated 23.10.2025 Vidambana Gayon Ki Maut Par Sawal, Veterinary Vibhag Par Laaparvahi Ka Aarop, Beltara Va Sukalkari Bane Kabragaha Bhukh Pyas Se Tadapkar Mar Rahi Gayen Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2061
Chhattisgarh Go-Seva Ayog Rules, 2005
High Courts15 Oct 2026Dismissed
Union Of India & Anr. Vs Hemchanran Sahu & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2062
High Courts15 Oct 2026Partly Allowed
Aradhana Mudgala Vs National Institute Of Technology, Raipur & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2070
High Courts15 Oct 2026Dismissed
Dhal Singh Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2098
High Courts15 Oct 2026Disposed Of
Amit Kumar Mishra Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2099
High Courts15 Oct 2026Disposed Of
Khairun B. Khan Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2100
High Courts15 Oct 2026Disposed Of
Barat Ram Naik Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2101
High Courts15 Oct 2026Dismissed
Bhoj Singh Rathiya Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2102
Constitution of India-Article 226
High Courts15 Oct 2026Disposed Of
Smt. Tarni Shukla Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2103
High Courts15 Oct 2026Disposed Of
Ayodhya Bahadur Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2105
Chhattisgarh Work-Charged/Contingency Paid Employees Leave Rules, 1977
High Courts15 Oct 2026Allowed
Chinesh Khamhari @ Kunu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2108
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 14(क)(ii)
High Courts15 Oct 2026Dismissed
Dr. Anuradha Diwan Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1804
Constitution of India-Article 226
High Courts15 Oct 2026Allowed
Deepak Kewat & Ors. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1819
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 14-A(2), 3(1)(r)(s)BNSS-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 191(1), 296, 109(1), 269, 209
High Courts15 Oct 2026Disposed Of
M/s Tata Capital Ltd Vs Uday Lal Rebari & Anr
Delhi High Court · (2026) 10 DEL CK 1695
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 12(2)
High Courts15 Oct 2026Dismissed
Shivkumar Sharma Vs State Of Madhya Pradesh & Ors.
Madhya Pradesh High Court · (2026) 10 MP CK 1696
Constitution of India-Article 226Madhya Pradesh School Education (Teaching Cadre) Service Conditions and Recruitment Rules, 2018Madhya Pradesh State School Education Services, Academic Cadre (Service Condition and Recruitment Rules), 2018
High Courts15 Oct 2026Disposed Of
Charanjeet Gulati & Anr. Vs Inder Kumar Gulati
Delhi High Court · (2026) 10 DEL CK 1697
Code of Civil Procedure, 1908-Order XII Rule 6, XV, Section 10Specific Relief Act, 1963-Sections 37, 39Hindu Succession Act, 1956-Section 6, 6(5)
High Courts15 Oct 2026Allowed
Transaction Analysts India Private Limited Vs The State Of Telangana & Ors.
Telangana High Court · (2026) 10 TEL CK 1698
BNSS-2023-Section 528, 359, 359(2)BNS-Section 316(2), 318(4)IT Act-Section 66C, 70, 72, 43 read with Section 66
High Courts15 Oct 2026Disposed Of
Dheeraj Raghav Vs State NCT Of Delhi
Delhi High Court · (2026) 10 DEL CK 1699
IPC-Section 420