JUDGMENT DATABASE

Search 12,28,363 Indian judgments.

12,28,363 judgments in All Courts · page 139 of 61,419

High Courts15 Oct 2026Disposed Of

Rohtash Kumar Vs Sangeeta Verma & Ors.

Delhi High Court · (2026) 10 DEL CK 1704

Motor Vehicles Act, 1988-Section 146(1), 146(2), 146(3), 146(3)(b), 146(3)(c), 166, 196Motor Vehicles Act, 1939-Section 94, 94(1), 94(2), 94(3), 110ACentral Motor Vehicles Rules, 1989-Rule 148, 151, 152 to 158
High Courts15 Oct 2026Disposed Of

Sanjeev Vs The State (NCT Of Delhi) & Anr.

Delhi High Court · (2026) 10 DEL CK 1706

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22(C), 25, 29
High Courts15 Oct 2026Disposed Of

Raj Rani Vs NCT Of Delhi & Ors.

Delhi High Court · (2026) 10 DEL CK 1709

Delhi School Education Act, 1973-Section 2(a), 20, 22, 22(2), 22(3)Delhi School Education Rules, 1973-Rule 46Constitution of India-Article 239
High Courts15 Oct 2026

Quattro Well Pvt. Ltd. Vs Punjab National Bank

Delhi High Court · (2026) 10 DEL CK 1710

Code of Civil Procedure, 1908-Order VIII Rule 1, XI, XI Rule 1(5), XVI Rule 1, XVI Rule 1-A, XVI Rule 1(3), Section 151Commercial Courts Act, 2015Constitution of India-Article 227
High Courts15 Oct 2026Disposed Of

Lovkesh Bajaj Vs State Govt Of NCT Of Delhi

Delhi High Court · (2026) 10 DEL CK 1711

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code of Criminal Procedure, 1973-Section 439Bharatiya Nyaya Sanhita, 2023-Sections 105, 326(g), 324(5), 125(a), 125(b), 287
High Courts15 Oct 2026Dismissed

ANSXXX & Anr. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2026) 10 DEL CK 1712

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 442, 528, 183Constitution of India-Article 227, 20Bharatiya Nyaya Sanhita, 2023-Sections 137(2), 64(2)(m), 70(2), 351(3), 63, 70, 2(19), 2(26), 2(35), 3(5)
High Courts15 Oct 2026Disposed Of

Union Of India & Anr. Vs Om Prakash

Delhi High Court · (2026) 10 DEL CK 1715

Constitution of India-Article 136, 141Department of Environment, Forests and Wildlife Scientific Group A Posts Rules, 1987-Rule 8.48Ministry of Environment, Forests and Climate Change Scientific Group A Posts Recruitment Rules, 2015-Rule 12(15)
High Courts15 Oct 2026Dismissed

Pawan Vs Amit Gupta

Delhi High Court · (2026) 10 DEL CK 1716

Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Order IX Rule 13, VI Rule 16, XIV Rule 5
High Courts15 Oct 2026Disposed Of

Smt Manju Dalmia Vs State Of NCT Of Delhi

Delhi High Court · (2026) 10 DEL CK 1724

Code of Criminal Procedure, 1973-Section 482, 91, 173, 161, 41-A, 195, 195(1)(a)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 188, 269, 34
High Courts15 Oct 2026Dismissed

Nayan N Raheja Vs Directorate Of Enforcement

Delhi High Court · (2026) 10 DEL CK 1727

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Prevention of Money Laundering Act, 2002-Sections 3, 4, 5(1), 2(1)(u), 17, 45, 50, 50(3), 65Amendment Act 2 of 2013