High Courts15 Oct 2026
Smt. Mamta Bai Sahu & Ors. Vs Dharmendra Nishad & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1892
Motor Vehicles Act, 1988-Section 173
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Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 137 of 61,419
High Courts15 Oct 2026Partly Allowed
Smt. Tulsi Bai & Ors. Vs Lokeshwar Patel & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1893
Motor Vehicles Act, 1988-Section 173
High Courts15 Oct 2026Dismissed
Heera Patel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1904
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 180Bharatiya Nyaya Sanhita, 2023-Sections 103(1), 109(1), 3(5)
High Courts15 Oct 2026Dismissed
Chandan Yadav & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1913
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Bhartiya Suraksha Sanhita, 2023-Sections 103(1), 115(2), 191(2), 296
High Courts15 Oct 2026Allowed
Naman Soni Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1916
BNSS, 2023-Section 483, 183BNS-Sections 74, 308, 296, 115(2), 351(2), 191(2), 127(2)POCSO Act-Section 8
High Courts15 Oct 2026
Pushu Kumar Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1958
Bharatiya Nagarik Suraksha Sanitarian, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 309(4), 311, 3(5)
High Courts15 Oct 2026Allowed
Mukesh Jaiswal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1959
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 318(4), 317(2), 317(4), 317(5), 61(2)(a), 338, 339, 340 and 341
High Courts15 Oct 2026Allowed
Bhagwat Barle Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1961
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act-Section 34(2)
High Courts15 Oct 2026Allowed
Aagman Minj Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1962
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 319(2), 317(4)Information Technology Act, 2000-Section 66-D
High Courts15 Oct 2026Dismissed
Purushottam Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1963
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 309(4), 3(5)
High Courts15 Oct 2026
Abhishek Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1964
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 109(1), 3(5)
High Courts15 Oct 2026
Smt. Mandakini Bai Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1966
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Sections 34(1)(a), 34(2), 59(a)
High Courts15 Oct 2026Dismissed
Murshid Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1974
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act-Section 20(b)(ii)C, 52A
High Courts15 Oct 2026
Brijlal Paikra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1977
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act-Sections 34(1)(a), 34(2), 36, 59(A)
High Courts15 Oct 2026Allowed
Rameshwar Sarthi @ Bau Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1979
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act-Section 34(2)
High Courts15 Oct 2026Allowed
Rupesh Sinha Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1980
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 317(2), 317(4), 317(5), 111, 3(5)
High Courts15 Oct 2026Disposed Of
Rakesh Pataila Vs Smt. Melif Agare
Chhattisgarh High Court · (2026) 10 CHH CK 2004
Constitution of India-Article 227CPC-Order 8 Rule 1, Section 151Hindu Marriage Act, 1955-Section 13(1)(1-b)
High Courts15 Oct 2026Disposed Of
In The Matter Of Suo Moto Public Interest Litigation Regarding News Item, Published In Navbharat, Bilaspur Dated 28-04-2026 Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2026
Chhattisgarh Civil Services (Classification, Control and Appeal) Rules, 1966-Rule 14
High Courts15 Oct 2026Disposed Of
Susheel Kumar Dharmik Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2032
High Courts15 Oct 2026Disposed Of
Punjab National Bank Through The Branch Manager Satish Chandra Vs M/s Roopam Fabrication & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2034
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 14