High Courts15 Oct 2026Disposed Of
Chandra Bhushan Prasad Vs Union Of India & Ors.
Uttarakhand High Court · (2026) 10 UK CK 2473
JUDGMENT DATABASE
Search 12,26,890 Indian judgments.
12,26,890 judgments in All Courts · page 128 of 61,345
High Courts15 Oct 2026Dismissed
The Oriental Insurance Company Limited Vs Smt. Salma Khan & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2520
High Courts15 Oct 2026Partly Allowed
Amit Gandhi @ Banty Gandhi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2416
The Chhattisgarh Protection of Debtors Act, 1937-Section 4IPC-Section 306, 306/34CrPC-Section 313
High Courts15 Oct 2026Partly Allowed
Jyoti Rajwade & Ors. Vs Umashankar Sonwani & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2423
Motor Vehicles Act, 1988-Section 173
High Courts15 Oct 2026Partly Allowed
Santuram @ Shanturam Uike & Anr. Vs Narendra Kumar Kachlam & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2430
Motor Vehicles Act, 1988-Section 173
High Courts15 Oct 2026Allowed
Sunita Bai Sonwani Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2444
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code-Sections 420, 467, 468, 471, 120-B
High Courts15 Oct 2026Dismissed
Saurabh Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 2455
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 111, 317(2), 317(4), 317(5)
High Courts15 Oct 2026Dismissed
Smt. Meera Devi Gupta Vs Rajnikant & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2459
Constitution of India-Article 227CPC-Order 1 Rule 1, 1 Rule 10
High Courts15 Oct 2026Disposed Of
Smt. Vinita Naidu Vs Yogesh Daharwal & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2532
Constitution of India-Article 227CPC-Order 6 Rule 17
High Courts15 Oct 2026Dismissed
Smt. Basmatiya Gond Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2531
Chhattisgarh Public Distribution System (Control) Order, 2016-Rules 9(16), 11(2), 11(15), 11(16)Constitution of India-Article 226
High Courts15 Oct 2026Disposed Of
Sarkari Karamchari Grah Nirman Sahkari Samiti Maryadit & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2502
Chhattisgarh Cooperative Societies Act, 1960-Section 78Industrial Dispute Act
High Courts15 Oct 2026Disposed Of
Kavita & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2500
Land Revenue Code, 1959-Section 234
High Courts15 Oct 2026Disposed Of
Satish Dani Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2499
High Courts15 Oct 2026Dismissed
Smt. Chunita Jangre Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2498
High Courts15 Oct 2026Dismissed
Shiv Prasad Chourge Vs Sarpanch Gram Panchayat Kurrha Janpad Panchayat Sarangarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2497
High Courts15 Oct 2026Dismissed
Pankaj Soni Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2495
High Courts15 Oct 2026Disposed Of
Shobharam Nag Vs The Regional Manager, State Bank Of India & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2494
SARFAESI Act, 2002
High Courts15 Oct 2026Disposed Of
Neetu Kothari Vs Through Branch Manager Of H D F C Bank
Chhattisgarh High Court · (2026) 10 CHH CK 2492
High Courts15 Oct 2026Dismissed
Anwar Ali Vs Senior E. R. Manager M/s Indian Oil Corporation Limited & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2490
High Courts15 Oct 2026Dismissed
Lilambar Yadav Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 2489
Motor Vehicles Act, 1988-Sections 3 to 5