Tribunals and Commissions15 Oct 2026Dismissed
Abhiram Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3604
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 16, 32
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 129 of 61,419
Tribunals and Commissions15 Oct 2026Allowed
Mubarak Ali Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3599
Railway Servant (D & A) RulesConstitution of India-Article 14, 16, 21
Tribunals and Commissions15 Oct 2026Dismissed
Chitrasen Sethi Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3596
Constitution of India-Article 226Administrative Tribunal Act, 1985-Section 21(1)(3)Limitation Act, 1963-Article 58
Tribunals and Commissions15 Oct 2026Dismissed
Shri Suraj Bhan Vs Union Of India & Ors.
Central Administrative Tribunal · 2024 INSC 906
Administrative Tribunals Act, 1985-Section 21
Tribunals and Commissions15 Oct 2026Partly Allowed
Achyuta Nand Upadhyay Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3592
Tribunals and Commissions15 Oct 2026
Aditi Raj Shukla Vs Centre For Development Of Advanced Computing & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3582
Tribunals and Commissions15 Oct 2026
Deep Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3575
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions15 Oct 2026Dismissed
Yogendra Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3568
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 15(1)CCS Pension Rules
Tribunals and Commissions15 Oct 2026Dismissed
Smt. Jai Kumari Rai Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3751
Administrative Tribunal Act, 1985-Section 19Railway Services (Pension) Rules, 1993-Rule 70, 75, 75(6)(iii)Hindu Marriage Act, 1955-Section 10, 13
Tribunals and Commissions15 Oct 2026Disposed Of
Manohar Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3744
Tribunals and Commissions15 Oct 2026Disposed Of
Ravindra Pratap Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3736
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions15 Oct 2026Dismissed
Devendra Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3728
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions15 Oct 2026Allowed
Shri Nirmalsinh Amarsang Parmar & Anr. Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3724
Administrative Tribunal Act, 1985-Section 19Central Civil Services (Pension) Rules, 1972Constitution of India-Articles 14 and 16
Tribunals and Commissions15 Oct 2026Dismissed
Nandaben I. Makwana Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3723
Administrative Tribunals Act, 1985-Section 19, 19(3), 20(1), 21(1)Railway Servants (Discipline and Appeal) Rules, 1968
Tribunals and Commissions15 Oct 2026Dismissed
Girraj Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3719
Central Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions15 Oct 2026Disposed Of
Munni Bai Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3717
Tribunals and Commissions15 Oct 2026Disposed Of
Vijay Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3714
Tribunals and Commissions15 Oct 2026Disposed Of
Santosh Kumar Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3707
Tribunals and Commissions15 Oct 2026Disposed Of
Noor Jahan Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3704
Tribunals and Commissions15 Oct 2026Disposed Of
Jitendra Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3701