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Tribunals and Commissions07 Jul 2026Allowed

Lakhvinder Vs Income Tax Officer, Ward-1, Panipat

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2308

Income-tax Act, 1961-Section 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145A(b), 145B, 263, 264Land Acquisition Act, 1894-Section 28, 34
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Tribunals and Commissions07 Jul 2026Allowed

Rajaviri Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2424

Income-tax Act, 1961-Section 246A, 56, 56(2)(viib), 56(vii) Explanation (d)
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Tribunals and Commissions07 Jul 2026Allowed

Sh. Dinesh Gupta Vs NWR W 107 1, Ward-3(1), Gurgaon

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2384

Income-tax Act, 1961-Section 147, 144, 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145A, 145B, 143(1), 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009
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Tribunals and Commissions07 Jul 2026Allowed

Braham Parkash Vs Income Tax Officer, Ward-1(3), Gurgaon

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2805

Income-tax Act, 1961-Section 143(3), 57(iv), 145A(b), 143(1)(a), 143(2), 142(1), 143(3A), 143(3B), 263, 56(2)(viii), 10(37), 45(5), 145A, 145B, 143(1), 264Land Acquisition Act, 1894-Section 28, 34Finance Act, 2009
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Tribunals and Commissions07 Jul 2026Allowed

Sh. Nanak Chand Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2370

Income-tax Act, 1961-Section 143(1), 10(10B), 10(10C), 249(3)Industrial Disputes Act, 1947-Section 2(oo), 25F
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