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12,30,543 judgments in All Courts · page 1,209 of 61,528

Tribunals and Commissions24 Jun 2026Allowed

Dr. Badri Prasad Vs Rajesh Ramnani

National Company Law Appellate Tribunal · (2026) 06 NCLAT CK 0757

I & B Code, 2016-Part III Chapter IV, Section 121, 112, 115, 97, 100, 95, 105, 106, 102, 109, 108, 114 (3), 114, 114 (1), 115 (2), Part III Chapter III, Part III, Part IVIBBI (Insolvency Resolution Process of Personal Guarantors to the Corporate Debtors) Regulations, 2019-Regulation 17B

Tribunals and Commissions24 Jun 2026Disposed Of

Mr. Dinesh Kothari, Mrs. Kamala Kothari, Mrs. Urmila Kothari Vs Ms. Rajalakshmi Varadarajan, Bank Of Baroda

National Company Law Appellate Tribunal · (2026) 06 NCLAT CK 0755

I&B Code, 2016-Section 25 (2)(i), 66

Tribunals and Commissions23 Jun 2026

Public Cause Research Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1733

Income-tax Act, 1961-Section 12AB, 80G

Tribunals and Commissions23 Jun 2026

I S M A Research & Development Centre Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1732

Income-tax Act, 1961-Section 12AB, 80G

Tribunals and Commissions23 Jun 2026

EKL CSR Foundation Vs ITO, Exemption Ward

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1730

Income-tax Act, 1961-Section 12AB, 80G

Tribunals and Commissions23 Jun 2026

Kesar Kamla Charitable Trust Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1787

Income-tax Act, 1961-Section 12AB, 80G

Tribunals and Commissions23 Jun 2026Allowed

KKMS Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1765

Income-tax Act, 1961-Section 12AB

Tribunals and Commissions23 Jun 2026

Global Indian Foundation Vs CIT (Exemptions)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1764

Income-tax Act, 1961-Section 12AB, 80G

Tribunals and Commissions23 Jun 2026

Endevour Recyclers India Ltd. Vs Income Tax Officer- Ward 58(3) New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1789

Income Tax Act, 1961-Section 115BAA, 115BAB

Tribunals and Commissions23 Jun 2026

Umesh Chand Vs ITO Ward 2(3)(2), Bulandshahar

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1815

Income Tax Act-Section 144

Tribunals and Commissions23 Jun 2026

Ramesh Chander Vs Income Tax Officer Ward 3(1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1814

Tribunals and Commissions23 Jun 2026Allowed

Shrishti Buildhome Private Limited Vs DCIT, Circle 22(2), Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1853

Tribunals and Commissions23 Jun 2026Allowed

Indian Institute Of Public Administration General Provident Fund Vs Income Tax Officer, Ward Exemption-1(2)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1843

Income Tax Act, 1961-Section 10(23C)(ii), 10(23)(iiiad), 143(1), 10(23C)

Tribunals and Commissions23 Jun 2026Allowed

Shri Agarsen Citizen Care Foundation Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1831

Income-tax Act, 1961-Section 12A, 12AB

Tribunals and Commissions23 Jun 2026Allowed

Parmatma Devi Trust Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1823

Income-tax Act, 1961-Section 12A, 12AB

Tribunals and Commissions23 Jun 2026Allowed

The New Generation Trust Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1821

Income Tax Act, 1961-Section 12A/(1)(ac)(ii), 80G

Tribunals and Commissions23 Jun 2026Allowed

Chando Devi Foundation Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1820

Income-tax Act, 1961-Section 12A, 12AB

Tribunals and Commissions23 Jun 2026Allowed

B N Jain Memorial Trust Vs CIT(Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1970

Income Tax Act, 1961-Section 80G

Tribunals and Commissions23 Jun 2026Allowed

Modi Naturals Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1955

Income-tax Act, 1961-Section 250, 143(3), 147, 68, 250(1)

Tribunals and Commissions23 Jun 2026

Shivani Foundation Vs CIT (Exemption)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1953

Income Tax Act, 1961-Section 80G