Tribunals and Commissions07 Jul 2026Dismissed
Assistant Commissioner of Income Tax Vs Bluejays Realtech Private Limited
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2449
Income Tax Act, 1961-Section 147, 148, 143(2), 142(1)
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Tribunals and Commissions07 Jul 2026Allowed
Vimal Wahi Proprietor Jagdish Tours And Travels Vs ADIT, New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2446
Income-tax Act-Section 154, 143(1), 36(1)(va), 139(1), 37, 234A, 234B, 234C
Tribunals and Commissions07 Jul 2026Allowed
Aparna Malhotra Vs Joint Commissioner Of Income Tax, Central Range-4
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2584
Income Tax Act, 1961-Section 271DA, 269ST, 153C, 269S, 269T, 271D
Tribunals and Commissions07 Jul 2026Allowed
Vivek Sahgal Vs ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2717
Income Tax Act, 1961-Section 250, 271AAC(1), 153C, 292C
Tribunals and Commissions07 Jul 2026
One Step Greener Foundation Vs Circle Exemptions 2(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2716
Income Tax Act, 1961-Section 12AB/(1)(b)(ii), 12A(1)(ac)(iii)
Tribunals and Commissions07 Jul 2026
Pushpa Sharma Vs Income Tax Officer, Faridabad
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2715
Income Tax Act, 1961-Section 250, 143(3), 40(a)(ia), 87A
Tribunals and Commissions07 Jul 2026Allowed
Avian Remedies Ltd Vs ITO Ward 3(4) New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2290
Income-tax Act, 1961-Section 143(3), 143(2)
Tribunals and Commissions07 Jul 2026Allowed
Veer Singh Vs ITO Ward 1(1) Moradabad
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2291
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions07 Jul 2026Allowed
Ashwani Dhawan Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2287
Income Tax Act, 1961-Section 148, 142(1), 144
Tribunals and Commissions07 Jul 2026Dismissed
Nouvelle Knowledge Services LLP Vs Income Tax Officer, Ward-44(6), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2284
Income-tax Act, 1961-Section 147, 148, 68, 80GGC, 80GGB, 13A, 151A, 131(1), 271(1)(c)Indian Evidence Act-Section 102R.P. Act-Section 29C
Tribunals and Commissions07 Jul 2026Dismissed
ITO, Ward-1(5) Vs Ishwar Singh Mavi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2247
Income-tax Act, 1961-Section 144, 147, 150
Tribunals and Commissions07 Jul 2026Allowed
Divya Vs ITO Ward 1 Aayakaryala Sonipat-, Haryana
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2254
Income-tax Act, 1961-Section 147, 144B, 54, 54(1), 54(2), 45, 139, 139(1)
Tribunals and Commissions07 Jul 2026
Jasvit Constructions Private Limited Vs CIT Appeal Delhi 29
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2256
Income-tax Act, 1961-Section 147
Tribunals and Commissions07 Jul 2026Allowed
Sajal Jain Vs ITO Ward 36(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2258
Income-tax Act, 1961-Section 154, 44DA, 139(5), 139(1), 143(1)
Tribunals and Commissions07 Jul 2026Allowed
BSL Special And Security Services Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2261
Income-tax Act, 1961-Section 143(3), 147, 148
Tribunals and Commissions07 Jul 2026
Sumer Singh Rana Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2264
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions07 Jul 2026
Hans Kumar HUF Vs CIT(A), NFAC
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2265
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions07 Jul 2026Partly Allowed
Seth Mussadi Lal Charitable Trust Vs ITO Ward Exemption
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2270
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions07 Jul 2026Allowed
Madaan Associates Vs Income Tax Officer Circle 43(1)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2280
Tribunals and Commissions07 Jul 2026Allowed
Burman Estate Private Limited Vs ITO Ward 5(2)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2294
Income-tax Act, 1961-Section 143(3)